High Courts23 May 2011Dismissed
Omanan E. Moraes Vs The Circle Inspector of Police, The Sub Inspector of Police, Justus fernandez and Felix Moraes
High Court Of Kerala · (2011) 05 KL CK 0069
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,297 of 2,719
High Courts23 May 2011
Mary Ulahannan Vs Union of India and Others
High Court Of Kerala · (2011) 3 ILR (Ker) 56 : (2011) 6 RCR(Civil) 750
Constitution of India, 1950 — Article 162, 19(1), 226, 254, 73Industries (Development and Regulation) Act, 1951 — Section 18G, 2Petroleum Rules, 2002 — Rule 144, 154, 161
High Courts23 May 2011Dismissed
Dhanalakshmi Bank Ltd. Vs N.R. Ramachandran and Another
High Court Of Kerala · (2012) 2 KLJ 236
Industrial Disputes Act, 1947 — Section 11APayment of Gratuity Act, 1972 — Section 4, 4(1), 4(6), 4(6)(a), 4(6)(b)
High Courts23 May 2011Dismissed
Dhanlakshmi Bank Ltd. Vs Ramachandran
High Court Of Kerala · (2012) 134 FLR 100 : (2012) 4 LLJ 235 : (2012) LLR 565
Industrial Disputes Act, 1947 — Section 11APayment of Gratuity Act, 1972 — Section 4, 4(1), 4(6), 4(6)(a), 4(6)(b)
High Courts23 May 2011Dismissed
Zodiac Regency Vs Commissioner of Commercial Taxes and Another
High Court Of Kerala · (2012) 47 VST 141
Constitution of India, 1950 — Article 226Kerala General Sales Tax Act, 1963 — Section 5(2), 59, 7, 7(a), 7(b)
High Courts23 May 2011Allowed
Abdul Nazar alias Unni Vs State of Kerala and Ali Ahammed
High Court Of Kerala · (2011) 05 KL CK 0028
Penal Code, 1860 (IPC) — Section 294, 34, 427, 452, 506
High Courts23 May 2011Dismissed
Babu and Others Vs State of Kerala, Sub Inspector of Police and Sumam
High Court Of Kerala · (2011) 05 KL CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 482Penal Code, 1860 (IPC) — Section 143, 147, 149, 188, 427
High Courts23 May 2011
Shanavas Vs Kerala State
High Court Of Kerala · (2011) 05 KL CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 228, 313, 323Penal Code, 1860 (IPC) — Section 34, 379, 413
High Courts23 May 2011
C.K. Jose Vs State of Kerala and A.N. Sasi
High Court Of Kerala · (2011) 05 KL CK 0017
Penal Code, 1860 (IPC) — Section 324, 326
High Courts23 May 2011
Shabna Vs State of Kerala, Ibrahim, Ansar and Salam
High Court Of Kerala · (2011) 05 KL CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
High Courts23 May 2011Dismissed
Alappuzha Ananthapuram Thirumala and Adhikari V. Krishna Vadhyar Vs P.L. Salim
High Court Of Kerala · (2011) 05 KL CK 0011
High Courts23 May 2011Dismissed
V.R. Ajukumar Vs Sub Inspector of Police, Commissioner of Police and Sreekala
High Court Of Kerala · (2011) 05 KL CK 0004
Constitution of India, 1950 — Article 226
High Courts20 May 2011Dismissed
Advt. B. Sreekmar and N. Prakasan Nair Vs Superintendent of Police and Others
High Court Of Kerala · (2011) 05 KL CK 0179
High Courts20 May 2011
Mohammed Janshir Basheer and Komath Harshada Dev Nair Vs Kuttisankaran Nair and Others
High Court Of Kerala · (2011) 05 KL CK 0118
High Courts20 May 2011
A. Shaji Vs Sub Inspector of Police and Others
High Court Of Kerala · (2011) 05 KL CK 0074
High Courts13 May 2011
Geetha. O. Nair and Rajeev. N. Vs The Superintendent of Police and Others
High Court Of Kerala · (2011) 05 KL CK 0144
High Courts10 May 2011Dismissed
Biju Joseph Vs Sub Divisional Magistrate, The Village Officer and Sub Inspector of Police
High Court Of Kerala · (2011) 05 KL CK 0185
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23B
High Courts10 May 2011Dismissed
Johnson Vithayathil Vs Mrimay C.S.
High Court Of Kerala · (2011) 05 KL CK 0177