High Courts25 May 2011Allowed

C.B.I. Vs P.J. Babu

High Court Of Kerala · (2011) 3 KLJ 232

Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 409, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2), 2(c)
High Courts25 May 2011

Babu and Valson Vs State of Kerala

High Court Of Kerala · (2011) 05 KL CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 20, 25