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High Court Of Kerala judgments

54,365 judgments · page 1,292 of 2,719

High Courts30 May 2011

Jose Thomas Vs State of Kerala

High Court Of Kerala · (2011) 05 KL CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 2Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 17(4), 20, 23, 25
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High Courts30 May 2011Dismissed

Narayanankutty, U. Vs State of Kerala

High Court Of Kerala · (2011) 3 ILR (Ker) 399 : (2011) 3 KLJ 340

Criminal Procedure Code, 1973 (CrPC) — Section 313(1)Penal Code, 1860 (IPC) — Section 109, 13(1), 13(2), 15, 2Prevention of Corruption Act, 1988 — Section 7
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High Courts30 May 2011Dismissed

U. Narayanankutty Vs State of Kerala

High Court Of Kerala · (2011) 3 KLJ 340

Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 109, 409, 419, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d), 13(2), 15, 2
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