High Courts30 May 2011
K.K. Raj Vs State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0170
Land Acquisition Act, 1894 — Section 28, 4(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,291 of 2,719
High Courts30 May 2011Dismissed
Ramakke and Others Vs Gopi and Others
High Court Of Kerala · (2011) 3 KLJ 514
Kerala Land Reforms Act, 1963 — Section 72K(2)
High Courts30 May 2011Dismissed
Mangadath Devi Amma Vs Mangadath Parvathy Kutty Amma and Others
High Court Of Kerala · (2011) 3 KLJ 509
Succession Act, 1925 — Section 59
High Courts30 May 2011Allowed
Harishankar Pillai Vs State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0160
High Courts30 May 2011Allowed
K. Balan Vs S.B.I.
High Court Of Kerala · (2011) 2 ILR (Ker) 978 : (2011) 3 KLJ 88 : (2011) 2 KLT 1050
Civil Procedure Code Amendment Act, 1976 — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Limitation Act, 1963 — Article 127
High Courts30 May 2011
K.A. Mohammed Assif Vs The State of Kerala and The Kerala State Wakf Board
High Court Of Kerala · (2011) 05 KL CK 0156
High Courts30 May 2011
Mary Jose Vs The State of Kerala and Others
High Court Of Kerala · (2011) 05 KL CK 0137
Air (Prevention and Control of Pollution) Act, 1981 — Section 31
High Courts30 May 2011
Venugopal Raja Vs State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0128
Penal Code, 1860 (IPC) — Section 294, 341
High Courts30 May 2011
Mohammed Shereef Vs State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0123
Penal Code, 1860 (IPC) — Section 323, 34, 341, 448
High Courts30 May 2011Dismissed
Sri. K. Vinod Kumar Vs Jyoman Builders (P) Ltd. (In Liquidation) and N.R.R. Nambiar
High Court Of Kerala · (2011) 05 KL CK 0121
High Courts30 May 2011
Sajith N.S. Vs The Additional Director General, State of Kerala and The Superintendent, Central Prison
High Court Of Kerala · (2011) 05 KL CK 0111
Penal Code, 1860 (IPC) — Section 420
High Courts30 May 2011
C.R. Francis Vs Paulson
High Court Of Kerala · (2011) 05 KL CK 0110
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(ii)
High Courts30 May 2011
Udayan Nadar Vs Baby, Kunjukrishnan Nadar and Sathyanesan
High Court Of Kerala · (2011) 05 KL CK 0109
High Courts30 May 2011Dismissed
Safiya Vs Sub Inspector of Police and Noushad
High Court Of Kerala · (2011) 05 KL CK 0107
High Courts30 May 2011Allowed
Komalam Ranaji Vs State of Kerala, The Circle Inspector of Police, The Sub Inspector of Police and Subrahmanian
High Court Of Kerala · (2011) 05 KL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts30 May 2011Dismissed
Thanka and Preman Vs State of Kerala and Soman
High Court Of Kerala · (2011) 05 KL CK 0105
High Courts30 May 2011Dismissed
Shanavas Vs Deputy Superintendent of Police, Sub Inspector of Police and Manoj Parayatta
High Court Of Kerala · (2011) 05 KL CK 0104
Constitution of India, 1950 — Article 226
High Courts30 May 2011Allowed
Thouseef and Niyas Vs Rajeendran and State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0089
Penal Code, 1860 (IPC) — Section 143, 147, 148, 323, 324
High Courts30 May 2011
Murukeshan and Shelvaraj Vs The State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0088
Penal Code, 1860 (IPC) — Section 401
High Courts30 May 2011Allowed
Vipin Sagar Vs State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0087