High Courts02 Jun 2011
James Punnapuzha Vs Sabitha Rahim and others
High Court Of Kerala · (2011) 4 ILR (Ker) 644
Rent Control Court Act, 1965 — Section 11(2), 11(3), 12, 12(1), 12(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,285 of 2,719
High Courts02 Jun 2011Allowed
Nishad A.R. Vs State of Kerala and Others
High Court Of Kerala · (2011) 3 KLJ 224 : (2011) 3 KLT 39 : (2011) 3 RCR(Civil) 975 : (2011) 3 RCR(Civil) 975
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 206Motor Vehicles Act, 1988 — Section 137, 138, 177
High Courts02 Jun 2011Dismissed
G. Ramdas Vs The Vakkom Grama Panchayat and Others
High Court Of Kerala · (2011) 06 KL CK 0215
High Courts02 Jun 2011Allowed
Smt. Arya P. Mani Vs Sri. Abhilash Das
High Court Of Kerala · (2011) 06 KL CK 0212
Hindu Marriage Act, 1955 — Section 19
High Courts02 Jun 2011Allowed
State of Kerala Vs K.V. Gopinathan Nair
High Court Of Kerala · (2011) 06 KL CK 0210
High Courts02 Jun 2011Dismissed
Hamza Haji Vs State of Kerala and The Secretary
High Court Of Kerala · (2011) 06 KL CK 0209
Constitution of India, 1950 — Article 227
High Courts02 Jun 2011Dismissed
Sukumarn Vs C. Baby and M. Babu
High Court Of Kerala · (2011) 06 KL CK 0208
High Courts02 Jun 2011
Y. Jaffer Kutty Vs State Bank of India, Main Branch
High Court Of Kerala · (2011) 06 KL CK 0198
High Courts02 Jun 2011Dismissed
Nahas P.A. Vs State of Kerala and M. Kabeer
High Court Of Kerala · (2011) 06 KL CK 0177
High Courts02 Jun 2011Allowed
Puthusseri Valiya Veettil Thambayi Amma Vs Union of India and Another
High Court Of Kerala · (2011) 3 KLJ 211
Penal Code, 1860 (IPC) — Section 147, 148, 307, 332
High Courts02 Jun 2011
K.S. Haleel Rahman, Assistant Taluk Supply Vs The State of Kerala, The Commissioner, Food and Civil Supplies, The Director, Food and Civil Supplies and The Govt. Secretary and Convenor
High Court Of Kerala · (2011) 06 KL CK 0163
High Courts02 Jun 2011Allowed
Sivajadas, Secretary Vs The State Information Commission and Sorriasen M.
High Court Of Kerala · (2011) 06 KL CK 0162
High Courts02 Jun 2011Allowed
Jasmine, K.M. Philipose and Elsy Philipose Vs Jikku John
High Court Of Kerala · (2011) 06 KL CK 0159
High Courts02 Jun 2011
Husker Ali Vs The Joint Registrar of Co-operative and Others
High Court Of Kerala · (2011) 06 KL CK 0145
Constitution of India, 1950 — Article 226
High Courts02 Jun 2011
Rohini V. Nair Vs Inspector General of Police, Superintendent of Police and Sub Inspector of Police
High Court Of Kerala · (2011) 06 KL CK 0138
Constitution of India, 1950 — Article 226
High Courts02 Jun 2011
Lincy Robert Vs The State of Kerala and The Commissioner for Entrance
High Court Of Kerala · (2011) 06 KL CK 0134
High Courts02 Jun 2011
Bhuvanendran Nair Vs Sivakala K. Nair
High Court Of Kerala · (2011) 06 KL CK 0133
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts02 Jun 2011Dismissed
Sreekumar Panicker Vs Murugan
High Court Of Kerala · (2011) 06 KL CK 0129