High Courts06 Jun 2011
Siyad and Others Vs State of Kerala
High Court Of Kerala · (2011) 06 KL CK 0184
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 326
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,284 of 2,719
High Courts06 Jun 2011
Shabeer K.M. Vs State of Kerala and Sub Inspector of Police
High Court Of Kerala · (2011) 06 KL CK 0139
Penal Code, 1860 (IPC) — Section 34, 427, 447, 453
High Courts06 Jun 2011
Prasannan Vs Vijayamma
High Court Of Kerala · (2011) 06 KL CK 0116
Protection of Women From Domestic Violence Act, 2005 — Section 31
High Courts06 Jun 2011
Mavilan Chandran Vs The Station House Officer
High Court Of Kerala · (2011) 06 KL CK 0091
Penal Code, 1860 (IPC) — Section 376
High Courts06 Jun 2011Dismissed
Noushi Rafi Vs The Director General of Police and Others
High Court Of Kerala · (2011) 3 KLJ 410
Constitution of India, 1950 — Article 1, 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 46Penal Code, 1860 (IPC) — Section 341, 395
High Courts03 Jun 2011Dismissed
K. Jayakumar Vs M. Balakrishna Pillai
High Court Of Kerala · (2011) 06 KL CK 0214
Constitution of India, 1950 — Article 227
High Courts03 Jun 2011Dismissed
Kallyani and K. Padmavathy Vs Sheelavathy
High Court Of Kerala · (2011) 06 KL CK 0213
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts03 Jun 2011Dismissed
K. Sheela and Rajendran Vs Sundaram Finance Ltd. and Sundaram Finance Ltd.
High Court Of Kerala · (2011) 06 KL CK 0161
Civil Procedure Code, 1908 (CPC) — Section 156(3)
High Courts03 Jun 2011Dismissed
Annie Mendez Vs Don Bosco Mendez, Treesa Mendez and Cristopher Corneya
High Court Of Kerala · (2011) 06 KL CK 0151
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts03 Jun 2011Allowed
Gritta Joseph Vs Antony Thomas @ Subin
High Court Of Kerala · (2011) 06 KL CK 0130
High Courts03 Jun 2011
Pushparaj M.S. and M.K. Sukumaran Vs The Geologist
High Court Of Kerala · (2011) 06 KL CK 0127
Kerala Minor Minerals Concession Rules, 1967 — Rule 48C, 48F, 48K
High Courts03 Jun 2011
A. Prabhakaran Vs The District Collector, District Officer and Scheduled Caste Development Officer
High Court Of Kerala · (2011) 06 KL CK 0126
High Courts03 Jun 2011
K. Harish Kumar Vs Lakshmi Narayanan
High Court Of Kerala · (2011) 06 KL CK 0125
Hindu Marriage Act, 1955 — Section 26
High Courts03 Jun 2011
Eapen John Vs Kerala State Electricity Board
High Court Of Kerala · (2011) 06 KL CK 0106
Electricity Act, 2003 — Section 126, 126(3), 127
High Courts03 Jun 2011
Abraham, T.J. and Another Vs Maharashtra Apex Corporation Ltd. and Another
High Court Of Kerala · (2011) 2 ILR (Ker) 964 : (2011) 4 RCR(Civil) 248
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts03 Jun 2011Allowed
T.J. Abraham and Another Vs M/s. Maharastra Apex Corporation Limited and Another
High Court Of Kerala · (2011) 3 CivCC 380 : (2011) 4 CivCC 636 : (2011) 3 KLJ 46 : (2011) 4 RCR(Civil) 248
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts03 Jun 2011
Akeel Zafar Chemmad Puthiyapurayil Vs The Chief Passport Officer, The Regional Passport Officer and Superintendent of Police
High Court Of Kerala · (2011) 06 KL CK 0036
High Courts03 Jun 2011Dismissed
Abhilash Vs State of Kerala
High Court Of Kerala · (2011) 3 KLT 8
Criminal Procedure Code, 1973 (CrPC) — Section 407, 408, 409, 409(2), 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts02 Jun 2011
Madhurapuri Chits and Finance Company Vs The Commissioner of Income Tax
High Court Of Kerala · (2011) 244 CTR 449 : (2011) 338 ITR 202 : (2011) 3 KLJ 321
Income Tax Act, 1961 — Section 132, 142(2A), 158BB, 158BC