High Courts18 Jan 2012Allowed
M/s. Malayalam Agencies Vs State of Kerala and Wilson
High Court Of Kerala · (2012) 01 KL CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,241 of 2,719
High Courts18 Jan 2012Dismissed
Mathachan @ Mathai Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts18 Jan 2012Allowed
Jafarkhan Vs Kochumakkar and others
High Court Of Kerala · (2012) 1 ILR (Ker) 535 : (2012) 1 KLJ 607
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 13, 2, 3(1)Land Utilisation Order, 1967 — Section 6
High Courts18 Jan 2012Dismissed
Joy Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts18 Jan 2012Dismissed
Seema Vs Johny Thomas
High Court Of Kerala · (2012) 3 KLJ 207
Registration Act, 1908 — Section 34, 34(2)(a)
High Courts18 Jan 2012
Bindu G. Vs Kerala PSC and Others
High Court Of Kerala · (2012) 1 KLJ 502
Constitution of India, 1950 — Article 14, 14(1), 14(2), 14(3), 15Kerala State and Subordinate Services Rules, 1958 — Rule 5A
High Courts17 Jan 2012Dismissed
Paradesv, C. No. 1487, Central Prison, Trivandrum Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302
High Courts17 Jan 2012Allowed
Jose @ Joseph Vs Joy. K.J. and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0102
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts17 Jan 2012Dismissed
V. Sajithkumar, Santha Nivas, Aroor, Alleppey District Vs Sri Premlal, Sivapuri Madam, Sri Uma Maheswari Temple and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0078
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts17 Jan 2012Dismissed
A.G. Joseph @ Joseph Aloor (Died), Thondampallil House, Ayarkunnam Village, Kottayam taluk, Aniyamma Joseph and George Lin Joseph Represented By his Mother - 2nd Appellant Vs M.J. Joseph Manichira House, Arumanoor, Kottayam Taluk and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jan 2012Dismissed
Rajendran Vs Vivekanandan and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts17 Jan 2012
S. Shibu Vs Bibi K. Venu
High Court Of Kerala · (2012) 1 KLJ 493
Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(2), 19
High Courts16 Jan 2012Allowed
Bernad Mani @ Roy and others Vs James and others
High Court Of Kerala · (2012) 1 ILR (Ker) 723 : (2012) 1 KLJ 546
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 227Kerala Municipalities Act, 1994 — Section 563
High Courts16 Jan 2012
M/s. Team Paarel Imports and Exports Pvt Ltd. Vs V.S. Ravi, Managing Partner, Cheerakkattil Match Industries, Pazhoor East P.O. Piravom (Within the Local Limits of The Piravom Police Station Ernakulam District) and The State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Limitation Act, 1963 — Section 12(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts16 Jan 2012Dismissed
Mohammed Hussain Thangal Vs State of Kerala and Detective Inspector
High Court Of Kerala · (2012) 01 KL CK 0089
Passports Act, 1967 — Section 12(1), 3Penal Code, 1860 (IPC) — Section 415, 419, 469, 471
High Courts16 Jan 2012Allowed
Raju Jacob Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0070
Penal Code, 1860 (IPC) — Section 304A
High Courts16 Jan 2012Allowed
Prakasan Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0065
Kerala Abkari Act, 1077 — Section 55
High Courts16 Jan 2012Allowed
Falugunan Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0058
Kerala Abkari Act, 1077 — Section 55, 63
High Courts16 Jan 2012
Saraswathy Vs State of Kerala and Another
High Court Of Kerala · (2012) 1 KLJ 473
Constitution of India, 1950 — Article 22(5)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10, 13, 8, 9
High Courts16 Jan 2012
Ribin K.A. Vs The District Educational Officer, Ernakulam and Others
High Court Of Kerala · (2012) 1 KLJ 532
Arbitration and Conciliation Act, 1996 — Section 34Kerala Education Act, 1958 — Section 12(2)Kerala Education Rules, 1959 — Rule 12(2), 67, 67(7), 67(8)