High Courts19 Jan 2012
Anish P.K. Vs The Special Deputy Tahsildar and Others
High Court Of Kerala · (2012) 1 KLJ 343
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,240 of 2,719
High Courts19 Jan 2012
Sinny Joshy Vs Kerala Kera Karshaka Sahakarana
High Court Of Kerala · (2012) 1 KLJ 492
Constitution of India, 1950 — Article 265Kerala Co-operative Societies Act, 1969 — Section 81, 82Kerala Co-operative Societies Rules, 1969 — Rule 108, 123
High Courts19 Jan 2012Allowed
P. Radha Nair Vs The State of Kerala and P. Abdullakutty
High Court Of Kerala · (2012) 01 KL CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 118, 139
High Courts19 Jan 2012
State of Kerala Vs Ibrahimkutty and Another
High Court Of Kerala · (2012) 1 KLJ 647
Civil Procedure Code, 1908 (CPC) — Section 152, 153Land Acquisition (Amendment) Act, 1984 — Section 28ALand Acquisition Act, 1894 — Section 18, 19, 20, 21, 22
High Courts19 Jan 2012
P.S. Sukumaran Vs P.P. Sureshkumar and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0098
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2012
George Joseph Vs State of Kerala and E.K. Divakaran
High Court Of Kerala · (2012) 01 KL CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 204(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2012Dismissed
V.D. Sebastian, Thadathil Veed, Kozhakara, Kuravilangadu Vs Ajaymon and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2012Allowed
Saji Gauravasia, Proprietor, Vellamattathil Hardware, Kothanalloor P.O. Kottayam Vs T.K. Raju and The State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2012Allowed
Padmanabha Shetty Vs State of Kerala and Station House Officer
High Court Of Kerala · (2012) 01 KL CK 0093
Kerala Abkari Act, 1077 — Section 55
High Courts19 Jan 2012
Rajan Vs State of Kerala and Others
High Court Of Kerala · (2012) 1 KLJ 823
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294(b), 34
High Courts19 Jan 2012Allowed
Krishnarajan Alias Sankara Narayanan Vs K.K. Narayanan
High Court Of Kerala · (2012) 3 Crimes 493
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2012Dismissed
K.T. Sajeevan Vs Sree Gokulam Chits and Finance Company Private Ltd. and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0062
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2012Dismissed
Thattuparambath Govindan Asari and others Vs Tharammal Sureshan and another
High Court Of Kerala · (2013) ACJ 937 : (2012) 134 FLR 1000 : (2012) 133 FLR 635 : (2012) 1 ILR (Ker) 716 : (2012) 1 KLJ 850 : (2012) 3 LLJ 307 : (2012) LLR 774
Civil Procedure Code, 1908 (CPC) — Section 122Constitution of India, 1950 — Article 225Limitation Act, 1963 — Section 5
High Courts19 Jan 2012
Suresh Kumar N.S. Vs K.T. Cherian @ George and Another
High Court Of Kerala · (2012) 1 KLJ 656
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2012Allowed
Preetha Vs Kerala Public Service Commission
High Court Of Kerala · (2012) 2 KLT 563
High Courts19 Jan 2012
Shahina Babu Vs Chief CIT and Others
High Court Of Kerala · (2012) 01 KL CK 0007
Income Tax Act, 1961 — Section 220(2), 220(2A)
High Courts19 Jan 2012
C. Rajagopalan Nair (Conductor, KSR, Chadayamangalam Sub Depot, Retired on 31/12/2007) Aramam, Vazhivila Junction, Mithrumala P.O. Kallara, Thiruvanantpauram Vs Sri. Alexander K. Luke (Age And Fathers Name Not Known to The Petitioner),Managing, Director Ksrtc, Transport Bhavan, Fort Thiruvananthapuram
High Court Of Kerala · (2012) 01 KL CK 0001
High Courts18 Jan 2012
K.N. Joshy Vs K.M. Abdul Shebi and Another
High Court Of Kerala · (2012) 1 KLJ 604
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts18 Jan 2012
Saneesh Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0115
Penal Code, 1860 (IPC) — Section 294, 506, 509
High Courts18 Jan 2012Allowed
K. Krishnan Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0099
Kerala Abkari Act, 1077 — Section 55Penal Code, 1860 (IPC) — Section 324