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High Court Of Kerala judgments

54,365 judgments · page 1,239 of 2,719

High Courts23 Jan 2012Dismissed

Lissy Vs State of Kerala

High Court Of Kerala · (2012) CriLJ 3247 : (2012) 2 KLJ 473

Criminal Procedure Code, 1973 (CrPC) — Section 167, 42(1), 43, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22(c), 42, 42(1), 43, 50
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High Courts21 Jan 2012Dismissed

Vasu Vs Padinharepurakkal Aramughan

High Court Of Kerala · (2013) 1 ILR (Ker) 1069

Legal Services Authorities Act, 1987 — Section 20, 20(1)(ii), 21, 22A, 22A(a)Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts20 Jan 2012Dismissed

Devu and others Vs Preetha and others

High Court Of Kerala · (2012) 1 ILR (Ker) 543 : (2012) 1 KLJ 579

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2Hindu Succession Act, 1956 — Section 14(1)
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High Courts20 Jan 2012Dismissed

Ramachandran Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0067

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 207, 311, 313Penal Code, 1860 (IPC) — Section 300, 302, 449
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