High Courts02 Feb 2012Dismissed
Varghese Mathai, C. Vs Varghese C. Philippukutty and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 929 : (2012) 4 KLJ 3
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 151, 153
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,237 of 2,719
High Courts02 Feb 2012Dismissed
Sereefa and Others Vs Moideen
High Court Of Kerala · AIR 2012 Ker 150 : (2012) 2 KarLJ 51 : (2012) 2 KLJ 51 : (2012) 2 KLT 115
Constitution of India, 1950 — Article 227
High Courts02 Feb 2012
C.C.E., C. and S.T., Cochin Vs Tecil Chemicals and Hydropower Ltd.
High Court Of Kerala · (2012) 286 ELT 19
Central Excises and Salt Act, 1944 — Section 35H, 35L
High Courts01 Feb 2012Dismissed
P.T. Hamza Vs State of Kerala and Another
High Court Of Kerala · (2012) 1 KLJ 829
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
High Courts01 Feb 2012Dismissed
Abdul Latheef Vs The Sub Inspector of Police and The National Investigation Agency
High Court Of Kerala · (2012) 02 KL CK 0124
Constitution of India, 1950 — Article 21National Investigation Agency Act, 2008 — Section 21(4)Penal Code, 1860 (IPC) — Section 173, 323
High Courts01 Feb 2012Dismissed
Sudheer Vs State of Kerala
High Court Of Kerala · (2012) 1 ILR (Ker) 592 : (2012) 1 KLJ 496 : (2012) 2 RCR(Criminal) 444
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 22, 24, 27, 37
High Courts01 Feb 2012Dismissed
Prasad, C. No. 1799 Central Prison, Trivandrum Vs State of Kerala
High Court Of Kerala · (2012) 02 KL CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts31 Jan 2012
Diwakaran K. and Others Vs State of Kerala and Others
High Court Of Kerala · (2012) 133 FLR 562
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 16(1)(a), 16(1)(b), 16(1)(c), 16(2)
High Courts31 Jan 2012Allowed
V.N. Raghavan Vs State of Kerala and Others
High Court Of Kerala · (2012) 1 KLJ 855
High Courts31 Jan 2012
Subhaga Kumar, M.K. Emakulam Vs State of Kerala and Others
High Court Of Kerala · (2012) LLR 625
Constitution of India, 1950 — Article 12Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 16(1)(a), 16(1)(b), 16(1)(c), 16(2)
High Courts31 Jan 2012
Balan, C. Vs Preetha, N.P. and others
High Court Of Kerala · (2012) 2 ILR (Ker) 534
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 313, 326, 326(1), 326(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jan 2012
Sultan Gold International Vs State of Kerala
High Court Of Kerala · (2012) 2 KLT 158 : (2013) 58 VST 532
Kerala Value Added Tax Act, 2003 — Section 12(1), 6(2)Kerala Value Added Tax Rules, 2005 — Rule 38(5)
High Courts31 Jan 2012Dismissed
Akhil G Vs The Union of India and Others
High Court Of Kerala · (2012) 1 KLJ 597
Air Force Act, 1950 — Section 18Armed Forces Tribunals Act, 2007 — Section 3(o), 14Army Act, 1950 — Section 3, 18
High Courts31 Jan 2012Allowed
Susheela (Died) and Another Vs T.M. Muhammedkunhi
High Court Of Kerala · (2012) 1 KLJ 780
Contract Act, 1872 — Section 55, 74Specific Relief Act, 1963 — Section 16, 16(c)Transfer of Property Act, 1882 — Section 55(1)(b)
High Courts31 Jan 2012Dismissed
C. Sanjayan and C. Suresh represented by his Power of Attorney Holder C. Sanjayan Vs A. Raman
High Court Of Kerala · (2012) 01 KL CK 0113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts31 Jan 2012Allowed
Michale Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0079
Penal Code, 1860 (IPC) — Section 325, 335
High Courts31 Jan 2012
K. Diwakaran and Others Vs State of Kerala and Others
High Court Of Kerala · (2012) 1 KLJ 735
Constitution of India, 1950 — Article 12Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 16(2), 17(1), 17C(1), 6A
High Courts31 Jan 2012
Comprehensive Digital World Pvt. Ltd. and Others Vs State Bank of Trvancore
High Court Of Kerala · (2012) 1 KLJ 753
Subsidiary Banks General Regulations, 1959 — Regulation 55, 56, 55
High Courts31 Jan 2012
Kumar and Others Vs State of Kerala
High Court Of Kerala · (2012) CriLJ 3193 : (2012) 2 KarLJ 67 : (2012) 2 KLJ 67
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120B, 201, 203, 299, 300
High Courts31 Jan 2012
Joseph Varghese and Others Vs State of Kerala and Others
High Court Of Kerala · (2012) 134 FLR 479 : (2012) 3 LLJ 599 : (2012) LLR 594
Constitution of India, 1950 — Article 12Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 16(1)(a), 16(1)(b), 16(1)(c), 16(2)