High Courts11 Jan 2012Allowed
E.K. Kunhammed Kutty Vs K.V. Abdulla and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,243 of 2,719
High Courts11 Jan 2012Dismissed
George J. Pynadath, Managing Partner, Pynadath Finance Corporation, Near Police Station Chalakudy, Mary George and Rosy Vs Sushamadevi and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts11 Jan 2012
A. Siyavudeen and Others Vs State of Kerala and Others
High Court Of Kerala · (2012) 1 KLJ 526
Constitution of India, 1950 — Article 226Kerala Building Tax Act, 1975 — Section 15, 9(1), 9(2), 9(3)
High Courts11 Jan 2012Allowed
M.K. Surendrababu, Makkathukattil, Thrissur Vs Industrial Tribunal, Palakkad and Others
High Court Of Kerala · (2012) 4 LLJ 313 : (2012) LLR 572
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Jan 2012
Abdulla, T. P Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2012) 2 ILR (Ker) 658 : (2012) 207 TAXMAN 24
Income Tax Act, 1961 — Section 143(1)(a), 143(2), 68
High Courts11 Jan 2012Dismissed
Joseph Vs Neelakantan, Thekke Veluthedathu Madathil Veedu, Naduvile Muri, Naduvile Village, Vaikom and State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 162, 397, 401, 451, 452Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 380, 457
High Courts11 Jan 2012Allowed
Petronet CCK Ltd. Vs Thresiamma and Another
High Court Of Kerala · (2012) 2 KarLJ 5 : (2012) 2 KLJ 5
Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 1, 10, 10(1), 10(2), 10(3)(i)
High Courts10 Jan 2012Dismissed
Sudha Chandrasekharan, K. Vs Sasikala and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 941 : (2012) 4 KLJ 7
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 43 Rule 1(d), Order 9 Rule 13, Order 9 Rule 2, Order 9 Rule 3Constitution of India, 1950 — Article 227
High Courts10 Jan 2012Allowed
Commissioner of Income Tax Vs Khyber Foods
High Court Of Kerala · (2012) 346 ITR 36 : (2012) 208 TAXMAN 140
Income Tax Act, 1961 — Section 132
High Courts10 Jan 2012Dismissed
Jewel Homes Pvt. Ltd. Vs Employees Provident Fund Organization
High Court Of Kerala · (2012) 133 FLR 247
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7Q
High Courts10 Jan 2012Allowed
S. Gangadharan Vs Group Commandant and Others
High Court Of Kerala · (2012) 1 KLJ 853
High Courts10 Jan 2012Dismissed
Ramakrishnan K.R. Vs Smt. Regha and Another
High Court Of Kerala · (2012) CriLJ 1757
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 340, 341, 342Penal Code, 1860 (IPC) — Section 211
High Courts10 Jan 2012
M.C. Thomas Vs State of Kerala and Others
High Court Of Kerala · (2012) 1 KLJ 796
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(2), 482Penal Code, 1860 (IPC) — Section 34, 418, 420, 506(2)
High Courts10 Jan 2012
Shibukumar Vs Athira
High Court Of Kerala · (2012) 1 KLJ 344
Hindu Marriage Act, 1955 — Section 13, 13(1), 13B
High Courts10 Jan 2012Dismissed
B. Prakasha Shetty Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0108
Kerala Abkari Act, 1077 — Section 55, 64
High Courts10 Jan 2012Allowed
Babu Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0107
Kerala Abkari Act, 1077 — Section 55, 58, 63
High Courts10 Jan 2012
Ampi Vs State of Kerala
High Court Of Kerala · (2012) 01 KL CK 0092
Kerala Abkari Act, 1077 — Section 55
High Courts10 Jan 2012
Alamkai Madhavi Vs State
High Court Of Kerala · (2012) 01 KL CK 0084
Kerala Abkari Act, 1077 — Section 55
High Courts10 Jan 2012Allowed
Beena Kaniyankunnel and Another Vs Kerala State Election Commission and Others
High Court Of Kerala · (2012) 2 KarLJ 130 : (2012) 2 KLJ 130
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21, 30
High Courts10 Jan 2012Allowed
M. Abdul Hameed Vs N.K. Chellappan and Circle Inspector of Police, Mattannur Police Station Kannur
High Court Of Kerala · (2012) 01 KL CK 0059
Penal Code, 1860 (IPC) — Section 109, 34, 392