High Courts27 Feb 2012
Chinnamma Kuriakose and Babu Kuriakose Vs State of Kerala and Others
High Court Of Kerala · (2012) 02 KL CK 0043
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,231 of 2,719
High Courts24 Feb 2012Allowed
Abhishek Exports Vs CESTAT
High Court Of Kerala · (2013) 287 ELT 426
Customs Act, 1962 — Section 113, 114
High Courts24 Feb 2012
K.M. Building Tenants Association Vs Kuthuparamba Municipality
High Court Of Kerala · (2013) 30 STR 237
High Courts24 Feb 2012Dismissed
Sree Balaji Refinery Vs Deputy Commissioner Of Income Tax and Others
High Court Of Kerala · (2012) 250 CTR 297 : (2012) 208 TAXMAN 383
Income Tax Act, 1961 — Section 132, 132A, 132B, 132B(1), 132B(1)(i)
High Courts24 Feb 2012
Sivaraman and Others Vs State of Kerala
High Court Of Kerala · (2012) 2 ILR (Ker) 630 : (2012) 2 KarLJ 225 : (2012) 2 KLJ 225
Evidence Act, 1872 — Section 78, 79
High Courts24 Feb 2012
Basil Attipetty @ Basil A.G Vs Union of India and Others
High Court Of Kerala · (2012) 2 KarLJ 87 : (2012) 2 KLJ 87
Administrative Tribunals Act, 1985 — Section 14, 15, 29, 29(1), 5Constitution of India, 1950 — Article 12
High Courts24 Feb 2012
K.S. Venugopalan, Selection Grade Lecturer in Commerce, S.N.M. College (Sree Narayana Mangalam College), Maliankara Ernakulam District. Vs The Director of Vocational Higher Secondary Education, Government of Kerala Thiruvananthapuram, The Manager, Sree Narayana Mangalam College, Maliankara, Ernakulam District, The Principal, Sree Narayana Mangalam College, Maliankara, Ernakulam District and The Director of Collegiate Education, Thiruvananthapuram
High Court Of Kerala · (2012) 02 KL CK 0095
High Courts24 Feb 2012
A. Ahmed Koya Vs State of Kerala and Others
High Court Of Kerala · (2012) 02 KL CK 0077
High Courts24 Feb 2012Dismissed
State of Kerala and Others Vs Jino Joseph
High Court Of Kerala · (2012) 2 KarLJ 218 : (2012) 2 KLJ 218
Kerala Stamp Act, 1959 — Section 28A, 45A, 45B, 45B(1), 45B(3)
High Courts23 Feb 2012Dismissed
CIT Vs Extra Weave
High Court Of Kerala · (2012) 02 KL CK 0202
Income Tax Act, 1961 — Section 10B, 10B(4), 10B(9A), 9(vii)
High Courts23 Feb 2012Allowed
Yamuna Vs K.S.F.E. and others
High Court Of Kerala · (2012) 2 ILR (Ker) 781 : (2012) 3 KLJ 1
Constitution of India, 1950 — Article 226Kerala Chitties Act, 1975 — Section 12(14), 16, 17, 17(2), 17(5)
High Courts23 Feb 2012
Abdul Hai, N. and others Vs Nandakumar, K. and others
High Court Of Kerala · (2012) 2 ILR (Ker) 715 : (2012) 2 KLJ 833
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(2)(b), 11(3), 11(4)(1), 11(4)(iv)Transfer of Property Act, 1882 — Section 106
High Courts23 Feb 2012Dismissed
K.P. Zeenath, Baith-Ul-Fathima, Krishna Nagar Colony, Kolathara P.O., Kozhikode Vs The Assistant Commissioner, CIT, Company Circle 2 (1), Kozhikode, Pin - 673001
High Court Of Kerala · (2012) 02 KL CK 0116
Income Tax Act, 1961 — Section 64(1A)
High Courts23 Feb 2012Allowed
Veerankutty and M.A. Laila Vs Abdul Nazar, Musliyar Mohammed, Moochikkandi House, Melmuri P.O. Malappuram District. (Owner) and United India Insurance Co. Ltd., Divisional Office, Arafa Building, Court Road Manjeri
High Court Of Kerala · (2012) 02 KL CK 0093
High Courts23 Feb 2012Allowed
Thulasi, Raji, Remya and Rajamma Vs C.A. Abdul Salam, Cherriyil House, C.P. Thodu, Fort Cochin-1 and The New India Assurance Company Ltd. D.B. Khana Building, 5th Ram Road, Villington Island Kochi-682003
High Court Of Kerala · (2012) 02 KL CK 0052
High Courts23 Feb 2012Dismissed
Kuraisha Sadiq Vs M. Abdul Kalam and Another
High Court Of Kerala · (2012) 3 BC 466 : (2012) 2 KarLJ 59 : (2012) 2 KLJ 59
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Feb 2012Allowed
Inland Waterways Authority of India Vs Thankamony and State of Kerala
High Court Of Kerala · (2012) 02 KL CK 0031
High Courts22 Feb 2012Allowed
Paulose @ Paulo Vs Elias K. Varghese and Another
High Court Of Kerala · (2012) 1 KLJ 807
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 43 Rule 1(na)
High Courts22 Feb 2012
M/s. Periyar Cements Pvt Ltd. Vs Commercial Tax Officer, 2nd Circle, Palakkad - 678 001. and Commercial Tax Inspector, Commercial Tax Check Post, Walayar-678 624
High Court Of Kerala · (2012) 50 VST 284
High Courts22 Feb 2012
P.H. Abdul Sukkur Vs Additional District Magistrate, Power Grid Corporation Of India Ltd., Deputy Chief Manager, Power Grid Corporation Of India Ltd. and Chief Manager,Power Grid Corporation Of India Ltd.
High Court Of Kerala · (2012) 02 KL CK 0085