Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996 — Section 12, 13, 2(d)(iv), 4, 5Kerala Lok Ayukta Act, 1999 — Section 12(1), 12(5), 14, 2(h), 2(k)

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High Courts17 Feb 2012

Sivaprasad G. Vs Commercial Tax Officer, Chathannoor and Others

High Court Of Kerala · (2012) 50 VST 355

Kerala Value Added Tax Act, 2003 — Section 25, 9, 94, 94(1)(a)(e), 94(1)(d)

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High Courts17 Feb 2012Allowed

Oil Palm India Ltd. and Another Vs President, Oil Palm Plantation Workers Union I.N.T.U.C. and Another

High Court Of Kerala · (2012) 4 LLJ 230 : (2012) LLR 692

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts17 Feb 2012Dismissed

New India Assurance Company Ltd. Vs K. Venu and Others

High Court Of Kerala · (2013) 1 ACC 223 : (2013) ACJ 687 : (2012) 133 FLR 515 : (2012) 1 KLJ 794 : (2012) 3 LLJ 816 : (2012) 2 TAC 731

Motor Vehicles Act, 1988 — Section 149(2)

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High Courts17 Feb 2012

Divya L. Vs Rukhilesh M.G.

High Court Of Kerala · (2012) 02 KL CK 0130

Constitution of India, 1950 — Article 227

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High Courts17 Feb 2012Allowed

Mary. P.M Vs State of Kerala and Others

High Court Of Kerala · (2012) 02 KL CK 0126

Kerala Education Rules, 1959 — Rule 43, 51A

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High Courts17 Feb 2012

J. Sherly Vs The State of Kerala, The Assistant Educational Officer, The Manager Sndsyup School and The District Educational Officer

High Court Of Kerala · (2012) 02 KL CK 0086

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High Courts17 Feb 2012

Thankamma Vs Sajitha, Abhiram Pillai -do- -do- -do- Minor Represented By Mother And Natural Guardian Sajitha and Unnikrishna Pillai

High Court Of Kerala · (2012) 02 KL CK 0081

Constitution of India, 1950 — Article 227

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High Courts17 Feb 2012Dismissed

George Vs Kunjachan and Joy

High Court Of Kerala · (2012) 02 KL CK 0079

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High Courts17 Feb 2012

Nizam Vs The Divisional Manager, The National Insurance Co. Ltd., Kollam-691001

High Court Of Kerala · (2012) 02 KL CK 0066

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High Courts17 Feb 2012Dismissed

India Coffee Board Workers Co-Operative Society Ltd. Vs Vijayakumari @ Vijaya Pillai and Parvathi Sunil

High Court Of Kerala · (2012) 02 KL CK 0051

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High Courts17 Feb 2012Allowed

Gopakumar Vs The Divisional Manager, United India Ins United India Insurance Co.Ltd, Chinnakkada Kollam 691 001

High Court Of Kerala · (2012) 02 KL CK 0050

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High Courts17 Feb 2012Dismissed

Geetha S. Vs State of Kerala and Others

High Court Of Kerala · (2012) 2 KarLJ 97 : (2012) 2 KLJ 97

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High Courts17 Feb 2012

Lissie Medical Institutions Vs Commissioner of Income Tax

High Court Of Kerala · (2013) 255 CTR 324 : (2012) 348 ITR 344 : (2012) 24 TAXMAN 9 : (2012) 209 TAXMAN 19

Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(3), 11(4)

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High Courts17 Feb 2012

Rajani Krishna Kumar and Another Vs M.K. Padmaja

High Court Of Kerala · (2012) 1 KLJ 804

Constitution of India, 1950 — Article 227

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High Courts16 Feb 2012

P.N. Subramanian and Another Vs K. Rajappa Kaimal and Others

High Court Of Kerala · (2012) 2 KarLJ 1 : (2012) 2 KLJ 1

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 14 Rule 2, Order 7 Rule 11, 11, 9Limitation Act, 1963 — Section 25, 3

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High Courts16 Feb 2012Allowed

Suresh, P.V. Vs Insurance Ombudsman and another

High Court Of Kerala · (2012) 1 ILR (Ker) 733 : (2012) 1 KLJ 837

Constitution of India, 1950 — Article 226Insurance Act, 1938 — Section 45Redressal of Public Grievances Rules, 1998 — Rule 18

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