High Courts16 Feb 2012
Prabhakaran Plavila Veedu, Kottukkal Muri, Kottukkal Vs State of Kerala
High Court Of Kerala · (2012) 02 KL CK 0138
Land Acquisition Act, 1894 — Section 28, 4(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,233 of 2,719
High Courts16 Feb 2012Allowed
P.N. Gopinathan, Radhamma, Dr. Jayakumar and Dr. Sreedevi Vs State of Kerala
High Court Of Kerala · (2012) 02 KL CK 0137
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts16 Feb 2012Dismissed
Commissioner of Income Tax Vs St. Mary''s Malankara Seminary
High Court Of Kerala · (2012) 250 CTR 294 : (2012) 348 ITR 69 : (2012) 206 TAXMAN 429
Constitution of India, 1950 — Article 25Income Tax Act, 1961 — Section 10(23C)(iiiad), 11, 12A
High Courts16 Feb 2012
KM. Varghese Vs Thankamma @ Ponnamma and Others
High Court Of Kerala · (2012) 134 FLR 369
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Workmens Compensation Act, 1923 — Section 28, 28(1), 3(1), 30, 4
High Courts16 Feb 2012
K.M. Varghese Vs Thankamma @ Ponnamma and Others
High Court Of Kerala · (2012) 135 FLR 495 : (2012) 134 FLR 369 : (2012) 2 KLJ 868 : (2012) LLR 1003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Workmens Compensation Act, 1923 — Section 28, 28(1), 3(1), 30, 4
High Courts16 Feb 2012Allowed
Beena Pradeep Vs Government of India
High Court Of Kerala · (2013) 19 GSTR 274 : (2012) 2 KLJ 809 : (2013) 29 STR 225 : (2013) 59 VST 301
Central Excises and Salt Act, 1944 — Section 2Finance Act, 1994 — Section 65, 65(105)(zzzf), 65(23), 65(23)(b), 65(76b)
High Courts15 Feb 2012Allowed
Maliakkal Industrial Enterprises Vs The Union of India and Others
High Court Of Kerala · (2013) 290 ELT 330 : (2012) 1 KLJ 797
Constitution of India, 1950 — Article 14Foreign Trade (Development and Regulation) Act, 1992 — Section 5Insecticides Act, 1968 — Section 38, 9, 9(1)
High Courts15 Feb 2012Allowed
Vylasseri Raju Vs K.P. Subaida
High Court Of Kerala · (2012) 02 KL CK 0136
Right to Information Act, 2005 — Section 11(3), 20
High Courts15 Feb 2012Allowed
Sathyaseelan and Nikhil Sathyan Vs State of Kerala and The Managing Director, Thiruvananthapuram International Airport Development Society Thiruvananthapuram
High Court Of Kerala · (2012) 02 KL CK 0076
High Courts15 Feb 2012Allowed
Raj Mohan, Filomina, Remya and Robin Vs Mohandas P.P Nair and The Managing Director, Kerala State Road Transport Corporation
High Court Of Kerala · (2012) 02 KL CK 0048
High Courts15 Feb 2012Allowed
N. Balachandran Vs State of Kerala and Others
High Court Of Kerala · (2012) 2 KarLJ 262 : (2012) 2 KLJ 262
Criminal Procedure Code, 1973 (CrPC) — Section 482, 87Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 29, 29(5), 34, 34(3)Orphanages And Other Charitable Homes (supervision And Control) Act, 1960 — Section 13, 14
High Courts14 Feb 2012
A. Majeed Vs S. Radhakrishnan Nair and Others
High Court Of Kerala · (2012) 02 KL CK 0133
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3)Transfer of Property Act, 1882 — Section 53A
High Courts14 Feb 2012Allowed
P.P. Joseph, Chinnamma Joseph and Aiby Vs Pathinavalasa Sankara Rao, Mila Syanal Bai and The National Insurance Co.
High Court Of Kerala · (2012) 02 KL CK 0123
High Courts14 Feb 2012
Sadasivan Pillai Ambadiveettil, Mazhukeer Keezhmuri Thiruvanvandoor Village Vs Saramma Thomas Puthen Peedikayil, Keezhchermel Muri Chengannur Village-689121
High Court Of Kerala · (2012) 02 KL CK 0109
High Courts14 Feb 2012Dismissed
Asokan, Xavier and Devaky Vs Sreemad Janardhana Devasom
High Court Of Kerala · (2012) 02 KL CK 0097
Kerala Land Reforms Act, 1963 — Section 75, 75(2), 77, 79(A)
High Courts14 Feb 2012Dismissed
Saraswathi Pillai @ Saraswathy Amma Vs Sarasee Bai and Others
High Court Of Kerala · (2012) 2 KarLJ 62 : (2012) 2 KLJ 62
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 43 Rule 1(a)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts13 Feb 2012Dismissed
HKA Agencies Vs Secretary Taxes, Government of Kerala and Others
High Court Of Kerala · (2013) 60 VST 58
High Courts13 Feb 2012
Kannur District Co-Operative Bank Ltd. Vs P. Padmanabhan and Others
High Court Of Kerala · (2012) 2 KLJ 483
High Courts13 Feb 2012
E.K. Dhananjayan Thampan Secretary, Kadathanad Raja''s High School, Purameri Vadakara, Kozhikode District Vs A.K. Vijayakrishna Varma Raja Manager, Kadathanad Raj''s High School, Purameri Vadakara, Kozhikode District - 673101, M.P. Lakshmi, Headmistress, M. Kadathanad Raja''s High School Purameri, Vadakara, Kozhikode District - 673101, The District Educational Officer, Vadakara - 673101 and The Secretary, General Education Department, Secretariat Thiruvananthapuram - 695001
High Court Of Kerala · (2012) 02 KL CK 0132
Kerala Education Rules, 1959 — Rule 92