CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,365 judgments · page 1,229 of 2,719

High Courts29 Feb 2012

Joshi Vs State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 308, 323, 324, 341, 354
Read judgment
High Courts29 Feb 2012

Shajahan Vs State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 438Information Technology Act, 2000 — Section 66E, 67, 67APenal Code, 1860 (IPC) — Section 34, 385
Read judgment
High Courts29 Feb 2012

Bhagaval Das and Prajesh Vs State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)
Read judgment
High Courts28 Feb 2012Dismissed

Rajan, K. M. Vs Rathikumari

High Court Of Kerala · (2012) 2 ILR (Ker) 378 : (2012) 2 KLJ 205

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Family Courts Act, 1984 — Section 10(1), 10(3)Hindu Marriage Act, 1955 — Section 13
Read judgment