High Courts12 Nov 2012Dismissed
Vasanthan T.V. and Ramesh Babu P.V. Vs The Deputy Director of Education, The District Officer Kerala Public Service Commission and Kerala Public Service Commission
High Court Of Kerala · (2012) 11 KL CK 0015
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,147 of 2,720
High Courts09 Nov 2012
T. Radhamony Amma Pillai, Remadevi, Rethidevi and Ramesh Pillai Vs Ramakrishna Pillai (Expired, Struck Off), Manikuttan Pillai, Anandavalliamma Pillai and Sudha Pillai
High Court Of Kerala · (2012) 11 KL CK 0131
Constitution of India, 1950 — Article 227
High Courts09 Nov 2012Dismissed
T.J. Joy Vs P.V. Kuriakose, Velikunnel House, Nadakkavu P.O., Udayamperoor and State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts09 Nov 2012Allowed
Kovvakkaran Govindan Vs National Insurance Co. Ltd., Perumba, Payyannur, Pin - 670001
High Court Of Kerala · (2012) 11 KL CK 0109
High Courts09 Nov 2012Dismissed
C.A. Ibrahim Vs State of Kerala and Sub Inspector of Police
High Court Of Kerala · (2012) 11 KL CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 248(1), 397Penal Code, 1860 (IPC) — Section 323, 324, 34, 342, 498A
High Courts09 Nov 2012Allowed
Seline Vs Mary Varghese
High Court Of Kerala · (2013) 1 KLT 187 : (2013) 1 RCR(Rent) 508
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Easements Act, 1882 — Section 4Kerala Court Fees and Suits Valuation Act, 1959 — Section 25(b), 27(a)
High Courts09 Nov 2012
Thomas Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 825
Criminal Procedure Code, 1973 (CrPC) — Section 251, 265B, 265E, 354(4)Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts09 Nov 2012Allowed
T. Gopinath, Balachandar Gopinath and Balakrishan Gopinath Vs Joju T.J., K.V. Madhusudhanan, The Branch Manager, M/s Oriental Insurance Co. Ltd. and Joby
High Court Of Kerala · (2012) 11 KL CK 0020
High Courts08 Nov 2012
Muralidharan Nair, V. Vs Saju M. Antony and Another
High Court Of Kerala · (2013) CriLJ 906 : (2013) 1 ILR (Ker) 94
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 197(2), 197(3), 244Penal Code, 1860 (IPC) — Section 323, 325, 326, 34, 342
High Courts08 Nov 2012
Manuel Vs State of Kerala
High Court Of Kerala · (2013) 1 ILR (Ker) 793 : (2013) 1 KLJ 99 : (2012) 4 KLT 708
Criminal Procedure Code, 1973 (CrPC) — Section 196, 482Kerala Police Act, 2011 — Section 120(d), 120(d)Penal Code, 1860 (IPC) — Section 124A, 153, 505(c)
High Courts08 Nov 2012
Koothattukulam Farmers Service CO-OP. Bank Ltd. Vs State of Kerala and The Thirumarady Agriculture Improvement Co-operative Society Ltd.
High Court Of Kerala · (2012) 11 KL CK 0180
Kerala Co-operative Societies Act, 1969 — Section 7
High Courts08 Nov 2012Dismissed
Abdul Rahim and H. Hamsa Hajee Vs Assan Kani Rawther and Others
High Court Of Kerala · (2012) 11 KL CK 0115
Waqf Act, 1995 — Section 42, 83(9)
High Courts08 Nov 2012
Sarada Vs Jayan
High Court Of Kerala · (2012) 4 KLJ 853 : (2012) 4 KLT 711
Kerala High Court Rules, 1971 — Rule 83
High Courts08 Nov 2012Dismissed
Lakshmanan Vs Othenan
High Court Of Kerala · (2012) 4 KLT 975
Kerala Land Reforms Act, 1963 — Section 101, 102, 102(3), 72F, 72MM
High Courts08 Nov 2012Dismissed
Malabar Devaswom Board Vs Valliyodan Krishnan Nair
High Court Of Kerala · (2013) 1 ILR (Ker) 621 : (2012) 4 KLT 804
High Courts08 Nov 2012
M. Abdul Azeez Vs Commercial Tax Officer and Others
High Court Of Kerala · (2013) 63 VST 136
Kerala Value Added Tax Act, 2003 — Section 20(1), 3(3), 31, 31(5)
High Courts08 Nov 2012Allowed
Rajagopal and Chithira Vs State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149
High Courts07 Nov 2012
Johnson Vs Union of India
High Court Of Kerala · (2013) 2 Crimes 247 : (2012) 4 KLJ 711 : (2012) 4 KLT 652
Guardians and Wards Act, 1890 — Section 10, 7Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(3)
High Courts07 Nov 2012Allowed
P.C. Bose, Roy K. Thomas and Mrs. Bharathi Sreedharan Vs State of Kerala and Others
High Court Of Kerala · (2012) 11 KL CK 0190
High Courts07 Nov 2012Allowed
Radhakrishnan Vs Vinod @ Vinod Kumar K. and Another
High Court Of Kerala · (2013) 2 ACC 128