High Courts06 Nov 2012Dismissed
Kerala State Electricity Board Vs Smt. Mary George Anandassery, Mundanvelil P.O., Cochin-7
High Court Of Kerala · (2012) 11 KL CK 0043
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,149 of 2,720
High Courts06 Nov 2012Allowed
K.J. Baby Vs The Kerala State Electricity Board and The Deputy Thahasildar (Land Acquisition) for Kerala State Electricity Board
High Court Of Kerala · (2012) 11 KL CK 0034
High Courts05 Nov 2012
Muhammed Vs State of Kerala
High Court Of Kerala · (2013) 2 Crimes 226 : (2013) 1 KLJ 185 : (2012) 4 KLT 655 : (2013) 1 RCR(Civil) 705 : (2013) 1 RCR(Criminal) 813
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Passports Act, 1967 — Section 12(1)(b), 6(2)(f)Penal Code, 1860 (IPC) — Section 419, 420, 465, 468, 471
High Courts05 Nov 2012
M/S. Jomol Trading Company Vs Commercial Tax Officer, 2nd Circle, Thrissur-678001, The Assistant Commissioner (Appeals), Department of Commercial Taxes, Thrissur-678001 and The Inspecting Assistant Commissioner, Department of Commercial Taxes, Thrissur-678001
High Court Of Kerala · (2012) 11 KL CK 0205
High Courts05 Nov 2012Disposed Off
K. Kamalasanan Vs Commercial Tax Officer (Works Contract), Civil Station, Kollam 691013 and Others
High Court Of Kerala · (2012) 11 KL CK 0149
High Courts05 Nov 2012
M.A. Hassan, Proprietor, M/s. Bismillah Timber Traders, Arackappady Allapra P.O., Perumbavoor Vs The Commissioner of Commercial Taxes, Public Office Buildings, Thiruvananthapuram, The Deputy Commissioner, Commercial Taxes, Mattanchery, The Intelligence Officer Squad No. III, Commercial Taxes, Ernakulam and The Commercial Tax Officer, Second Circle, Perumbavoor
High Court Of Kerala · (2012) 11 KL CK 0133
Kerala General Sales Tax Act, 1963 — Section 37, 40, 45A, 45A(1), 45A(3)
High Courts05 Nov 2012Allowed
Aji Kumar K.R. Vs UCO Bank and Authorized Officer Under Sarfaesi Act, UCO Bank
High Court Of Kerala · (2012) 11 KL CK 0132
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts05 Nov 2012
Prakashan and Others Vs State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 357(1), 447Penal Code, 1860 (IPC) — Section 34, 342, 447
High Courts05 Nov 2012
K.K. Kunhikannan and Others Vs The Controlling Authority, (Under Gratuity Act) and The Cannanore Co-Operative Spinning Mills Ltd., Addl. R3. The Deputy Labour Commissioner Workmen''s Compensation Commission Opposite Anaswara Textile, S.N. Park Road Kannur -1. Addl. R3 is Impleaded as Per Order Dated 04/10/2012 in IA 13163/2012
High Court Of Kerala · (2012) 11 KL CK 0122
High Courts05 Nov 2012Dismissed
K.C. Jacob Vs C. Jose Karimkuttykulathu, Perunilam, Poonjar Thekkekkara Village, Meenachil, Kottayam District-686589 and Achamma, Karimkuttykulathu, Perunilam, Poonjar Thekkekkara Village, Meenachil Kottayam District-686589
High Court Of Kerala · (2012) 11 KL CK 0111
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts05 Nov 2012Dismissed
M. Peer Mohammad Vs State of Kerala and Others
High Court Of Kerala · (2012) 11 KL CK 0070
High Courts05 Nov 2012
Madhavan, Bharathan And Krishnankutty Vs State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 341
High Courts05 Nov 2012
Marykutty and The Jo George Vs The Kerala State Financial Enterprises Ltd. and The Deputy Tahsildar (RR), Office of The Special Deputy Tahsidar (RR) K.S.F.E. Ltd.
High Court Of Kerala · (2012) 11 KL CK 0061
High Courts05 Nov 2012
Mohan, K. Vs Jayaprakash, K.H.
High Court Of Kerala · (2013) 2 ILR (Ker) 223 : (2013) 2 KLT 260
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 9 Rule 9, 146, 151Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)(iii)Limitation Act, 1963 — Section 5
High Courts05 Nov 2012
G.K. Rajasekharan Vs The Divisional Forest Officer, Kottayam, Pin: 686001 and Others
High Court Of Kerala · (2012) 11 KL CK 0051
High Courts05 Nov 2012
Chacko Vs State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0047
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Nov 2012Dismissed
Dr. Sheela C. Babu Vs District Collector, Collectorate, Kakkanad, Cochin 682030, Revenue Divisional Officer, fort Kochi, Cochin-1, Tahsildar, Kanayannur Taluk Office, Cochin-682011 and Village Officer, Edappally South Village, Ernakulam- 682025
High Court Of Kerala · (2012) 11 KL CK 0033
Constitution of India, 1950 — Article 226
High Courts05 Nov 2012
K.P. Sanjeev Kumar Vs Mahindra and Mahindra Financial Services Ltd., Calicut and State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0007
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Nov 2012Allowed
E.S.I. Corporation Vs Chakrapani
High Court Of Kerala · (2013) 136 FLR 720 : (2013) 1 KLJ 38 : (2013) LabIC 570 : (2013) 1 LLJ 613 : (2013) LLR 372 : (2013) 2 SCT 396
Employees State Insurance Act, 1948 — Section 72, 73, 85, 85(a), 85(e)
High Courts02 Nov 2012
Divakaran Vs The Excise Inspector, Thamarassery
High Court Of Kerala · (2012) 11 KL CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 313