CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,145 of 2,720

High Courts17 Nov 2012Dismissed

Sankaran Vs The State of Kerala

High Court Of Kerala · (2012) 11 KL CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 20Penal Code, 1860 (IPC) — Section 279, 304, 304A
Read judgment
High Courts16 Nov 2012

Gopakumar Vs State of Kerala

High Court Of Kerala · (2013) CriLJ 851 : (2013) 1 ILR (Ker) 48 : (2013) 1 KLJ 102 : (2012) 4 KLT 755 : (2013) 1 RCR(Criminal) 809

Criminal Procedure Code, 1973 (CrPC) — Section 2(y), 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 10, 11, 6Penal Code, 1860 (IPC) — Section 10, 308, 323, 34
Read judgment
High Courts15 Nov 2012Dismissed

Kannan Vs Narayana Swami

High Court Of Kerala · (2013) 2 BC 56 : (2013) CriLJ 1620 : (2012) 4 KLJ 848 : (2012) 4 KLT 737 : (2013) 1 RCR(Civil) 753

Criminal Procedure Code, 1973 (CrPC) — Section 260, 260, 261, 262, 262Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 141
Read judgment