High Courts16 Jan 2013
Smt. Asha George Vs Income Tax Officer
High Court Of Kerala · (2013) 351 ITR 123 : (2013) 214 TAXMAN 236
Income Tax Act, 1922 — Section 2(1)Income Tax Act, 1961 — Section 260A, 54B, 54F
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,127 of 2,720
High Courts16 Jan 2013
Kunnumbran Sreedharan Vs State of Kerala and Others
High Court Of Kerala · (2013) 2 KHC 159
High Courts15 Jan 2013Disposed Off
Paravur District Court Bar Association Vs State of Kerala and Others
High Court Of Kerala · (2013) 2 KHC 165
High Courts15 Jan 2013Allowed
Ansarudeen E. Vs Tribunal for Local Government Institution, Tvm. and Others
High Court Of Kerala · (2013) 2 KHC 130
High Courts15 Jan 2013Allowed
Salafi Trust and Another Vs Nazeer, P.
High Court Of Kerala · (2013) 2 ILR (Ker) 270 : (2013) 2 KLJ 248
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 1, Order 7 Rule 3Waqf Act, 1995 — Section 89, 89(3), 90
High Courts15 Jan 2013Disposed Off
Ansarul Uloom Madrassa Committee Vs Kerala Wakf Board and Others
High Court Of Kerala · (2013) 2 KHC 172
Waqf Act, 1995 — Section 72
High Courts14 Jan 2013
Shriram Transport and Finance Co. Ltd. Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 102, 457
High Courts11 Jan 2013Dismissed
Jaison Vs State of Kerala
High Court Of Kerala · (2013) 4 ILR (Ker) 606 : (2013) 4 KHC 501 : (2013) 4 KLJ 451
High Courts11 Jan 2013Allowed
T. Omanakuttan Pillai Vs Union of India and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 691 : (2013) 1 KHC 680 : (2013) 1 KLJ 706
Arbitration and Conciliation Act, 1996 — Section 30, 31, 31(3), 34, 34(2)(b)(ii)
High Courts11 Jan 2013Dismissed
Nalini Kolpad Vs State of Kerala
High Court Of Kerala · (2013) 1 KHC 600 : (2013) 1 KLJ 680 : (2013) 1 KLT 531
High Courts11 Jan 2013
Pushpalatha @ Ambika Vs P.K. Babu and The State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 357(1), 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jan 2013
Salim and Jayalal Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0050
High Courts11 Jan 2013Allowed
Suraj K.R. Vs Excise Inspector, Thrithala and Others
High Court Of Kerala · (2013) 2 KHC 211
Kerala Abkari Act, 1077 — Section 67C
High Courts10 Jan 2013Disposed Off
Krishnadas T.R. Vs Travancore Devaswom Board
High Court Of Kerala · (2013) 1 KHC 490
High Courts10 Jan 2013
Krishnadas T. R. and Another Vs Travancore Devaswom Board and Others
High Court Of Kerala · (2013) 1 KHC 490
High Courts10 Jan 2013
Paul Durai and Another Vs State of Kerala
High Court Of Kerala · (2013) 2 Crimes 403
Penal Code, 1860 (IPC) — Section 143, 148, 294(b)
High Courts10 Jan 2013
Raju Vs Manoj Kumar
High Court Of Kerala · (2013) 2 ILR (Ker) 288 : (2013) 2 KLJ 197 : (2013) 1 KLT 819 : (2013) 2 RCR(Rent) 232
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(3), 11(4)(i), 2
High Courts10 Jan 2013
Linekkar, Sunith Mathew and Vinu John Alexander Vs State of Kerala, Rakesh Kumar (CW1), Vinayachandran (CW2) and Arjun Bose (CW3)
High Court Of Kerala · (2013) 01 KL CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 324, 326, 34
High Courts10 Jan 2013Dismissed
K.A. Poulose, Kaitharathu House, Mothirakanni, Pariyaram Vs The Kerala State Electricity Board
High Court Of Kerala · (2013) 01 KL CK 0140
High Courts10 Jan 2013
Raj Kumar Vs Mathaikutty
High Court Of Kerala · (2013) 1 KLJ 677 : (2013) 1 KLT 512
Kerala Panchayat Raj Act, 1994 — Section 238, 238(1), 238(1)(a), 238(1)(b), 238(2)