High Courts18 Jan 2013Dismissed

Jacob John Vs Kunjamma @ Podiyamma

High Court Of Kerala · (2013) 1 ILR (Ker) 788 : (2013) 1 KHC 443 : (2013) 1 KLJ 537 : (2013) 4 RCR(Civil) 591

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, Order 43 Rule 1(u)