High Courts10 Jan 2013
Muraleedharan Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0097
Constitution of India, 1950 — Article 21, 39APassports Act, 1967 — Section 12(1)(b)Penal Code, 1860 (IPC) — Section 34, 419, 468, 471
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,128 of 2,720
High Courts10 Jan 2013Allowed
Baiju, Sumathy and Ramakrishnan Vs State of Kerala and Reji. K.R.
High Court Of Kerala · (2013) 01 KL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 34, 498A
High Courts10 Jan 2013Allowed
Aebrin K. Paul Vs State of Kerala and Another
High Court Of Kerala · (2013) 2 ILR (Ker) 354 : (2013) 2 KHC 361 : (2013) 2 KLJ 158
Constitution of India, 1950 — Article 226
High Courts10 Jan 2013
Anil Vs Hema P.R, Aathira, Amritha and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts10 Jan 2013
Savy L. Purayidam Vs Agricultural Income Tax and Commercial Tax Officer and Others
High Court Of Kerala · (2014) 360 ITR 551
Kerala Agricultural Income Tax Act, 1991 — Section 57, 99(3)
High Courts10 Jan 2013Dismissed
Kythayil Raju Vs Valappil Manoj Kumar and Others
High Court Of Kerala · (2013) 1 KHC 715
High Courts09 Jan 2013
Bobby Alexander Vs Home Secretary
High Court Of Kerala · (2013) 2 KHC 577 : (2013) 2 KLT 949
Evidence Act, 1872 — Section 85
High Courts09 Jan 2013
K.H. Traders Vs Commissioner of Income Tax and Others
High Court Of Kerala · (2013) 351 ITR 1
Income Tax Act, 1961 — Section 264, 264(4)
High Courts09 Jan 2013
Alappat Jewels Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2013) 257 CTR 358
Income Tax Act, 1961 — Section 10A, 115JB, 133A, 139, 142
High Courts09 Jan 2013Dismissed
Manager, M/s. Nadan Square Vs K.S.E.B. and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 448 : (2013) 1 KHC 171 : (2013) 1 KLJ 422
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127
High Courts09 Jan 2013
A. Latha Sumam Vs District Collector, Alappuzha and Ramakrishna Pillai
High Court Of Kerala · (2013) 2 ILR (Ker) 44 : (2013) 2 KLT 233 : (2013) 3 RCR(Civil) 40
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 17
High Courts09 Jan 2013
George Vs E.T. Thomas, Residing at Ellikkal House P.O. Irinjalakuda, Thrissur District, Jacob and The United India Insurance Company Limited, Irinjalakuda Thrissur District
High Court Of Kerala · (2013) 2 ACC 731 : (2013) 1 ILR (Ker) 559 : (2013) 1 KHC 453 : (2013) 2 KLJ 193 : (2013) 1 KLT 575
High Courts09 Jan 2013
M/s. Alappat Jewels, M.G. Road, Near College Ground, Ernakulam Vs The Assistant Commissioner of Income Tax, Range-2, Circle 2 (1), Ernakulam-682018
High Court Of Kerala · (2013) 350 ITR 471 : (2013) 215 TAXMAN 681
Income Tax Act, 1961 — Section 10A, 115JB, 133A, 139, 142
High Courts09 Jan 2013Allowed
Ranjith. K. Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0146
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 294(b)
High Courts09 Jan 2013
P. Abdul Hameed Vs Panthakkan Shemeer Babu and Faeeda
High Court Of Kerala · (2013) 01 KL CK 0145
High Courts09 Jan 2013
Manojan V.P. Vs Kozhikode District Co-Operative Bank Ltd. and The Authorized Officer
High Court Of Kerala · (2013) 01 KL CK 0144
High Courts09 Jan 2013Dismissed
Dr. Usha G. Vs State of Kerala and Others
High Court Of Kerala · (2013) 01 KL CK 0142
Kerala University Act, 1974 — Section 60(7)
High Courts09 Jan 2013
Subramaniyan and Meenakshi Ammal Vs State of Kerala and S. Viswanathan
High Court Of Kerala · (2013) 01 KL CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 415, 420
High Courts09 Jan 2013
Cochin Devaswom Board Vs Sboa Public School, The Kerala State Electricity Board, The Addl. District Magistrate and The Temple Advisory Committee
High Court Of Kerala · (2013) 01 KL CK 0083
High Courts09 Jan 2013Dismissed
Kerala State Electricity Board Vs P.O. Devassykutty and Others
High Court Of Kerala · (2013) 01 KL CK 0075
Electricity Act, 1910 — Section 26(6)