High Courts31 Jan 2013
K. Valsala Vs Commercial Tax Officer and Another
High Court Of Kerala · (2013) 61 VST 416
Constitution of India, 1950 — Article 226Kerala Value Added Tax Act, 2003 — Section 24, 25, 95
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,125 of 2,720
High Courts30 Jan 2013Allowed
D. Suresh Kumar Vs Kerala State Co-operative Election Commission and Others
High Court Of Kerala · AIR 2013 Ker 132 : (2013) 1 ILR (Ker) 565 : (2013) 2 KLJ 343
Kerala Co-operative Societies Act, 1969 — Section 28(1), 32, 32(1)
High Courts30 Jan 2013Allowed
Sarala K.K. Vs Life Insurance Corporation of India and Others
High Court Of Kerala · (2013) ACJ 2819 : AIR 2013 Ker 117 : (2013) 2 ILR (Ker) 39 : (2013) 2 KLJ 29 : (2013) 2 KLT 13 : (2013) 3 RCR(Civil) 143
Constitution of India, 1950 — Article 226Insurance Act, 1938 — Section 10, 102, 103, 104, 105
High Courts30 Jan 2013
Jomy Thomas Manjooran Vs K.S.E.B. and Others
High Court Of Kerala · (2013) ELR 933 : (2013) 1 ILR (Ker) 968
Electricity Act, 2003 — Section 126, 127
High Courts30 Jan 2013Dismissed
Ashokan Vs Balachandran Keezhoth
High Court Of Kerala · (2013) 1 ILR (Ker) 681 : (2013) 1 KHC 491 : (2013) 1 KLT 612 : (2013) LabIC 4033
Constitution of India, 1950 — Article 14, 162, 19(1)(g)
High Courts30 Jan 2013Allowed
Principal, Choice School and Another Vs K.A. Sasi and Others
High Court Of Kerala · (2013) 3 ACC 222 : (2014) ACJ 454 : (2013) 1 KHC 448
High Courts29 Jan 2013
Yousuf M.A. Vs State of Kerala and Others
High Court Of Kerala · (2013) 2 KHC 85
Kerala Government Land Assignment Rules, 1964 — Rule 8(3)
High Courts27 Jan 2013Disposed Off
T.P. Muraleedharan and Another Vs M. Ibrahimkutty and Others
High Court Of Kerala · (2014) 1 KLJ 644
High Courts23 Jan 2013
Abdul Rahiman Vs State of Kerala and Zuhara
High Court Of Kerala · (2013) 01 KL CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 403, 498A, 506(ii)
High Courts23 Jan 2013Allowed
The State of Kerala Vs Anish. P., U.P.S.A., S.N.D.P. Higher Secondary School, Aluva, Ernakulam District - 683101 and The Manager S.N.D.P. Higher Secondary School, Aluva, Ernakulam District - 683101
High Court Of Kerala · (2013) 01 KL CK 0115
High Courts23 Jan 2013
Robin Chacko Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 KHC 446 : (2013) 1 KLT 746 : (2013) 4 RCR(Civil) 525 : (2014) 1 RCR(Criminal) 123
High Courts23 Jan 2013Dismissed
Shaju. A., Neyyarathala Veedu, Nettayam P.O., Thiruvananthapuram, Pin - 695013 Vs Kerala Pubic Service Commission, Kerala State Road Transport Corporation and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0062
High Courts23 Jan 2013Dismissed
P.K. Noor Mohammed and Zahir Hussain (Wrongly Shown as Sakeer Hussain in the Impugned Order) Vs P.T. Sainudeen and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 239Penal Code, 1860 (IPC) — Section 34, 420, 465, 468, 471
High Courts22 Jan 2013Dismissed
Nelson Rozario Vs State of Kerala
High Court Of Kerala · (2013) 2 KLJ 331 : (2013) 1 KLT 573 : (2013) 60 VST 203
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 2(e)
High Courts22 Jan 2013Allowed
Kerala Bus Transport Association Vs Transport Commissioner
High Court Of Kerala · AIR 2013 Ker 140 : (2013) 1 ILR (Ker) 570 : (2013) 1 KHC 384 : (2013) 2 KLJ 275 : (2013) 1 KLT 440
Constitution of India, 1950 — Article 14, 19(1)(g), 226Motor Vehicles Act, 1988 — Section 213(5)(f), 68, 86
High Courts22 Jan 2013
Robymon M.J. Vs Assistant Commissioner (Appeals), Thrissur and Others
High Court Of Kerala · (2014) 44 GST 651 : (2013) 66 VST 300
High Courts21 Jan 2013
Panchami Vs Union of India
High Court Of Kerala · (2013) 2 KLJ 724 : (2013) 2 KLT 393
High Courts21 Jan 2013Dismissed
Vasu Vs Aramughan
High Court Of Kerala · (2013) 1 KHC 532 : (2013) 1 KLJ 674 : (2013) 1 KLT 629
Legal Services Authorities Act, 1987 — Section 20, 20(1)(ii), 21, 22A, 22A(a)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jan 2013Dismissed
Litty Vs Vasu
High Court Of Kerala · (2013) 1 KHC 615 : (2013) 1 KLJ 718 : (2013) 1 KLT 669 : (2013) 4 RCR(Civil) 775
Transfer of Property Act, 1882 — Section 5, 52