High Courts03 Jan 2025Allowed
Niranjana Krishna P H (Minor) Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1693
COURT ARCHIVE
High Court Of Kerala judgments, 2025
771 judgments · page 39 of 39
High Courts03 Jan 2025Dismissed
Ishani S Nair Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1692
High Courts03 Jan 2025Allowed
R Heera Lakshmi Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1691
High Courts03 Jan 2025Allowed
Sreenandha Sajeendran Vs Director Of General Education
High Court Of Kerala · (2025) 01 KL CK 1690
High Courts03 Jan 2025Dismissed
Abimanyu R Vs Director Of General Education
High Court Of Kerala · (2025) 01 KL CK 1689
High Courts03 Jan 2025Dismissed
Aamina Akbar Vs Director Of General Education
High Court Of Kerala · (2025) 01 KL CK 1688
Constitution of India, 1950 - Article 226
High Courts03 Jan 2025Dismissed
Shivaganga Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1687
High Courts03 Jan 2025Dismissed
Ananya P Vs Director Of General Education
High Court Of Kerala · (2025) 01 KL CK 1686
Constitution of India, 1950 - Article 226
High Courts03 Jan 2025Allowed
Vrindha V Vs Deputy Director Of Education
High Court Of Kerala · (2025) 01 KL CK 1685
High Courts03 Jan 2025Allowed
Ashna Shaji Vs Director Of General Education
High Court Of Kerala · (2025) 01 KL CK 1684
High Courts03 Jan 2025Allowed
Sreelakshmi Babu Vs Director Of General Education Jagathy
High Court Of Kerala · (2025) 01 KL CK 1683