High Courts09 Jan 2025Disposed Of
A.Visalakshy Vs State Police Chief
High Court Of Kerala · (2025) 01 KL CK 1736
COURT ARCHIVE
High Court Of Kerala judgments, 2025
771 judgments · page 37 of 39
High Courts09 Jan 2025Disposed Of
Prema Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1735
High Courts09 Jan 2025Disposed Of
Mohanan Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1734
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 376AB, 376(2)(f)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 - Section 3(b), 4, 5(l), 5(m), 5(n), 6
High Courts08 Jan 2025Dismissed
P.B.Prasannan Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1733
Code of Civil Procedure, 1908 - Order 41 Rule 27Land Acquisition Act, 1894 - Section 28A, 28A(3)Kerala Land Reforms Act, 1963 - Section 72(F)
High Courts08 Jan 2025Allowed
Sabu D David Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1732
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 498A
High Courts08 Jan 2025Dismissed
State Tax Officer (Works Contract) Vs Leela Electric Power Services
High Court Of Kerala · (2025) 01 KL CK 1731
Constitution of India, 1950 - Article 14Kerala Value Added Tax Act, 2003 - Section 25, 25(1), 42(3)
High Courts08 Jan 2025Allowed
Benny Mathew Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1730
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 425, 430
High Courts07 Jan 2025Disposed Of
Kavitha Reji Vs The Deputy Tahsildar
High Court Of Kerala · (2025) 01 KL CK 1728
High Courts07 Jan 2025Disposed Of
Vincent Pereira Vs Sukumaran Nair
High Court Of Kerala · (2025) 01 KL CK 1726
High Courts07 Jan 2025Dismissed
Abdul Salam Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1725
Code of Criminal Procedure, 1973 - Section 161, 313(1)(b), 374(2)Indian Penal Code, 1860 - Section 376Evidence Act, 1872 - Section 114(b), 118
High Courts07 Jan 2025Dismissed
The Arpookara Service Co Operative Bank Ltd Vs T.M.George
High Court Of Kerala · (2025) 01 KL CK 1724
Code of Civil Procedure, 1908 - Order 41 Rule 27
High Courts07 Jan 2025Allowed
Jayendran Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1723
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 323, 341
High Courts06 Jan 2025Allowed
Smt. Ambily Jose Vs Sub Registrar
High Court Of Kerala · (2025) 01 KL CK 1722
Indian Succession (Kerala Amendment) Act, 1996 - Section 213, 213(2)
High Courts06 Jan 2025Allowed
Sajeevan Vs Union Of India
High Court Of Kerala · (2025) 01 KL CK 1721
Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 120B, 201, 409, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts06 Jan 2025Allowed
Ananda Vishnu Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1720
Code of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 406, 498A
High Courts06 Jan 2025Allowed
Nix Johnson Pallai Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1718
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts06 Jan 2025Allowed
Athira S Shaju Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1717
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 323, 324Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 75
High Courts06 Jan 2025Dismissed
Jithin Joy Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1716
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 363, 366A, 370(2)(4), 370A(1), 376, 376(2)(i), 376DProtection of Children from Sexual Offences Act, 2012 - Section 3, 3(a), 4, 5, 5(g), 6, 16, 17
High Courts06 Jan 2025Allowed
Anandu @ Achu Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1715
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 143, 144, 147, 149, 323, 324, 447