High Courts06 Jan 2025Dismissed
Ebin Sebastian Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1714
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 420, 498A
COURT ARCHIVE
High Court Of Kerala judgments, 2025
771 judgments · page 38 of 39
High Courts03 Jan 2025Allowed
Nandana Nayar Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1848
High Courts03 Jan 2025Allowed
Jothish Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1713
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 74, 110, 115(2), 118(1), 126(2), 239(4)
High Courts03 Jan 2025Allowed
Muhammed Ashique Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1712
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(b), 29
High Courts03 Jan 2025Allowed
Rahul Raj Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1711
Narcotic Drugs and Pshychotropic Substances Act, 1985 - Section 20(b)(ii)(B), 29
High Courts03 Jan 2025Allowed
Muhammed Najeer Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1709
Bharatiya Nyaya Sanhita, 2023 - Section 316(2), 318(4)
High Courts03 Jan 2025Allowed
Sarath P.S Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1707
Indian Penal Code, 1860 - Section 306
High Courts03 Jan 2025Allowed
B.M.Anilkumar Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1706
Kerala Abkari Act, 1 of 1077 - Section 58, 67B
High Courts03 Jan 2025Allowed
Muhammed Noufal.K.A Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1705
Bharatiya Nyaya Sanhita, 2023 - Section 74, 183Protection of Children from Sexual Offences Act, 2012 - Section 7, 8
High Courts03 Jan 2025Allowed
Jijo Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1704
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 118(1), 309(6), 324(5), 333
High Courts03 Jan 2025Allowed
Bobin Jose Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1703
Narcotic Drugs and Pshychotropic Substances Act, 1985 - Section 22(b)(ii)B
High Courts03 Jan 2025Allowed
Vaisakh Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1702
Narcotic Drugs and Pshychotropic Substances Act, 1985 - Section 20(b)(ii)(B), 29
High Courts03 Jan 2025Allowed
Ali Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1701
Bharatiya Nyaya Sanhita, 2023 - Section 305
High Courts03 Jan 2025Allowed
Vishnu Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1700
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 117(2), 296(b), 351(2)
High Courts03 Jan 2025Allowed
Sakariya Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1699
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 149, 294(b), 323, 324, 341, 506(ii)
High Courts03 Jan 2025Dismissed
Anjali V. Krishna Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1697
Constitution of India, 1950 - Article 226
High Courts03 Jan 2025Dismissed
Freya Fem (Minor) Vs State Of Kerala
High Court Of Kerala · (2025) 01 KL CK 1696
Constitution of India, 1950 - Article 226
High Courts03 Jan 2025Dismissed
Ajin Krishna M S Vs Director Of General Education
High Court Of Kerala · (2025) 01 KL CK 1695
Constitution of India, 1950 - Article 226
High Courts03 Jan 2025Allowed
Najma Fahiza M.N Vs Director Of General Education
High Court Of Kerala · (2025) 01 KL CK 1694