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High Court Of Kerala judgments, 2024

2,055 judgments · page 86 of 103

High Courts21 Feb 2024Dismissed

Joy Sundar Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0184

Code of Criminal Procedure, 1973 — Section 439Protection of Children from Sexual Offences Act, 2012 — Section 3, 4(2), 5(i), 6, 7, 8, 9(p), 10, 11(iii), 12
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High Courts21 Feb 2024Dismissed

XXX Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0183

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376, 376(2)(n), 450
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High Courts21 Feb 2024Dismissed

Ananthu Thampi Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0181

Code of Criminal Procedure, 1973 — Section 173(8), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A), 22(c), 25, 28, 29
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High Courts21 Feb 2024Dismissed

Arun Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0180

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 308, 324, 341
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High Courts21 Feb 2024Allowed

Midhun Das Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0178

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
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High Courts21 Feb 2024Allowed

Amal Sundaran Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0176

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 341, 427, 447
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High Courts20 Feb 2024Allowed

Binoy @ Anikuttan Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0163

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341
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High Courts20 Feb 2024Dismissed

Prasanna Kumar Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0160

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D(1)(i), 506(1)Protection of Children from Sexual Offences Act, 2012 — Section 11(i), 11(iv), 11(vi), 12
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High Courts20 Feb 2024Allowed

Aliyar Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0157

Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 109, 376(2)(l), 376(2)(n)Evidence Act, 1872 — Section 118
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High Courts20 Feb 2024Allowed

Mohammed Ismail Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0156

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 201, 212, 283, 302, 392, 449Prevention of Money Laundering Act, 2002 — Section 45
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High Courts20 Feb 2024Allowed

XXXXXXXXXX Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0155

Code of Criminal Procedure, 1973 — Section 173(1A), 174Indian Penal Code, 1860 — Section 376DA, 376E, 377Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 3(d), 4(2), 5(i), 6
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