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High Court Of Kerala judgments, 2024

2,055 judgments · page 88 of 103

High Courts16 Feb 2024Allowed

Latheesh Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0141

Code of Criminal Procedure, 1973 — Section 439Kerala Abkari Act,1 of 1077 — Section 55(a), 55(i)
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High Courts16 Feb 2024Dismissed

Shajahan Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0138

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 324, 326, 341
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High Courts15 Feb 2024Allowed

Unnikrishnan P Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0137

Indian Penal Code, 1860 — Section 307, 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A
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High Courts15 Feb 2024Disposed Of

V.U. Paulose Vs V.P. Molly

High Court Of Kerala · (2024) 02 KL CK 0136

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, 151, Order 21 Rule 32(5), Order 26 Rule 32General Clauses Act, 1897 — Section 3(2)
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High Courts15 Feb 2024Dismissed

Subhojit Karmakar Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0131

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 305, 363, 366A, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4(2), 5(l), 6
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High Courts15 Feb 2024Dismissed

XXXXXXXXXX Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0129

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A(i), 354A(ii), 354A(iii)Protection of Children from Sexual Offences Act, 2012 — Section 11(iii), 11(iv), 12
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High Courts15 Feb 2024Dismissed

Roshan Kurian Vs Mariyam Alias Pouly

High Court Of Kerala · (2024) 02 KL CK 0127

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 2(2), Order 7 Rule 11(c), Order 41 Rule 1, Order 41 Rule 22
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High Courts14 Feb 2024Dismissed

Sunil Kumar Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0154

Code of Criminal Procedure, 1973 — Section 164, 232Indian Penal Code, 1860 — Section 300, 300(1), 302, 341Evidence Act, 1872 59 — Section 27, 106
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High Courts14 Feb 2024Dismissed

Mini Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0126

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
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High Courts14 Feb 2024Dismissed

Mohanan G Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0125

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 377Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 5(l), 6
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High Courts14 Feb 2024Dismissed

Jamsheer K Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0124

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 5(j)(ii), 6
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