High Courts16 Apr 2024Allowed
Mahesh Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0139
Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 341, 354
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 62 of 103
High Courts16 Apr 2024Allowed
Mahalar Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0138
Indian Penal Code, 1860 — Section 294(b), 376, 406, 420, 506
High Courts16 Apr 2024Allowed
Abdul Rahim Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0137
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 307, 332, 465, 468, 471, 506(ii)Arms Act, 1959 — Section 25(1B)
High Courts15 Apr 2024Allowed
XXXXXXXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0136
Code of Criminal Procedure, 1973 — Section 439(2), 482Indian Penal Code, 1860 — Section 34, 323, 342, 354, 376, 376(2)(a), 376(2)(i), 376(2)(I), 376(2)(n), 463, 464, 468, 471, 506
High Courts12 Apr 2024Dismissed
Kallodi St. George Forane Church Vs K.Mohandas
High Court Of Kerala · (2024) 04 KL CK 0219
Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Order 47 Rule 1Kerala Land Reforms Act, 1963 — Section 13
High Courts12 Apr 2024Dismissed
Director, 'KILA'(Kerala Institute Of Local Administration) Vs Amina Hydhrose
High Court Of Kerala · (2024) 04 KL CK 0218
Code of Civil Procedure, 1908 — Order 21 Rule 1, Order 24 Rule 3Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A)Contract Act, 1872 — Section 59, 60, 61
High Courts12 Apr 2024Dismissed
Vinu @ Kuttan Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0217
Code of Criminal Procedure, 1973 — Section 313(1)(b), 374(2)Indian Penal Code, 1860 — Section 302, 304IEvidence Act, 1872 — Section 6, 8, 27
High Courts12 Apr 2024Dismissed
Muhamed Basheer K Vs Manager IKT Higher Secondary School
High Court Of Kerala · (2024) 04 KL CK 0216
High Courts12 Apr 2024Allowed
T.P. Paulose Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0215
Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 37, 40Indian Succession Act, 1925 — Section 306
High Courts12 Apr 2024Allowed
Anas Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0135
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294(b), 323, 341, 506(i)
High Courts12 Apr 2024Allowed
Ashraf Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0134
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354Protection of Children from Sexual Offences Act, 2012 — Section 9(i), 10
High Courts12 Apr 2024Allowed
Sreekumar Vs S.K.Valsalan
High Court Of Kerala · (2024) 04 KL CK 0133
Code of Criminal Procedure, 1973 — Section 256, 256(1)Negotiable Instruments Act, 1881 — Section 138
High Courts12 Apr 2024Dismissed
Sajitha V.P Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0132
Code of Criminal Procedure, 1973 — Section 451Prevention of Corruption Act, 1988 — Section 13(1)(b), 13(1)(e), 13(2), 18A
High Courts12 Apr 2024Allowed
Santhosh Mathew Vs K.John @Ashok
High Court Of Kerala · (2024) 04 KL CK 0131
Code of Criminal Procedure, 1973 — Section 340
High Courts12 Apr 2024Allowed
Saifudeen Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0130
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294(b), 323, 324, 326
High Courts12 Apr 2024Allowed
XXXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0129
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294(b), 324, 341, 354, 451Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts12 Apr 2024Disposed Of
Stephen Joseph Vs Jiji P. Ulahannan
High Court Of Kerala · (2024) 04 KL CK 0128
High Courts12 Apr 2024Allowed
Tenson Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0127
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 392
High Courts12 Apr 2024Dismissed
Satheeshkumar Vs Paul
High Court Of Kerala · (2024) 04 KL CK 0126
Code of Civil Procedure, 1908 — Section 100, Order 42 Rule 1Indian Easements Act, 1882 — Section 15
High Courts12 Apr 2024Dismissed
Nimesh Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0125
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 306, 307