High Courts19 Apr 2024Allowed
Baby Kuttan Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0159
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 61 of 103
High Courts17 Apr 2024Allowed
Raphael Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0158
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 489(B)
High Courts17 Apr 2024Allowed
Syamkrishna K.R Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0157
Code of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 34, 107, 306
High Courts17 Apr 2024Allowed
Sandeep Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0156
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420, 465, 468, 471
High Courts16 Apr 2024Allowed
Abdul Naser @ Naser Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0155
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 341
High Courts16 Apr 2024Allowed
Sajan Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0154
Indian Penal Code, 1860 — Section 34, 308, 323, 324, 341
High Courts16 Apr 2024Allowed
Salmanul Faris Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0153
Indian Penal Code, 1860 — Section 120(B), 363, 399, 511
High Courts16 Apr 2024Allowed
Arun Rajan.O.R Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0152
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 308, 323, 324, 341
High Courts16 Apr 2024Allowed
Nahas.N Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0151
Indian Penal Code, 1860 — Section 354B, 376, 376(2)(n), 506
High Courts16 Apr 2024Allowed
Satheeshmon T.K Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0150
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 506(i)Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts16 Apr 2024Allowed
Jaina Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0149
Indian Penal Code, 1860 — Section 34, 294(b), 427, 447, 506(i)
High Courts16 Apr 2024Dismissed
Ajumal Hussain Vs Station House Officer
High Court Of Kerala · (2024) 04 KL CK 0148
High Courts16 Apr 2024Disposed Of
Ameena Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0147
High Courts16 Apr 2024Allowed
Rahul K J Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0146
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 323, 324, 326, 341, 506
High Courts16 Apr 2024Disposed Of
S. Surendran Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0145
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts16 Apr 2024Dismissed
Suresh Kumar S Vs Superintendent Of Police
High Court Of Kerala · (2024) 04 KL CK 0144
High Courts16 Apr 2024Allowed
Favas M.P Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0143
Indian Penal Code, 1860 — Section 34, 306Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts16 Apr 2024Allowed
Jhonson Mathew Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0142
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 308, 323, 324, 328, 341
High Courts16 Apr 2024Allowed
Amineesh M Anil Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0141
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 323, 326, 506
High Courts16 Apr 2024Allowed
Maneesh Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0140
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4(1), 5(j)((ii), 6(1)