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High Court Of Kerala judgments, 2024

2,055 judgments · page 64 of 103

High Courts11 Apr 2024Dismissed

Vijayan Vs State Of Kerala

High Court Of Kerala · (2024) 04 KL CK 0109

Indian Penal Code, 1860 — Section 354, 354A(1)(i), 363, 506(i)Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 9(f), 10, 11(i), 12
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High Courts11 Apr 2024Disposed Of

Vishnu.P Vs State Of Kerala

High Court Of Kerala · (2024) 04 KL CK 0106

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 452, 506Arms Act, 1959 — Section 27
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High Courts11 Apr 2024Dismissed

Kamalamma Vs Shibu

High Court Of Kerala · (2024) 04 KL CK 0105

Code of Civil Procedure, 1908 — Section 100, Order 42 Rule 1Evidence Act, 1872 — Section 114
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High Courts11 Apr 2024Allowed

P.A.Rajan Vs K.S. Chandran

High Court Of Kerala · (2024) 04 KL CK 0104

Code of Civil Procedure, 1908 — Section 100, Order 42 Rule 1Contract Act, 1872 — Section 60
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High Courts11 Apr 2024Dismissed

K.Swasthik Kumar Vs State Of Kerala

High Court Of Kerala · (2024) 04 KL CK 0103

Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(n), 376ABProtection of Children from Sexual Offences Act, 2012 — Section 5(m), 5(n), 6, 7, 8, 9(m), 9(n), 10Justice (Care and Protection of Children) Act, 2015 — Section 75
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High Courts09 Apr 2024Disposed Of

D.Rejeev Vs D. Sunil

High Court Of Kerala · (2024) 04 KL CK 0192

Code of Civil Procedure, 1908 — Section 94, 151, Order 39 Rule 1, Order 39 Rule 2Kerala Education Act 1958 — Section 7
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High Courts09 Apr 2024Allowed

Nabeel P.S. Vs State Of Kerala

High Court Of Kerala · (2024) 04 KL CK 0098

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354A(1)(I), 354 D(1)(I), 509
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High Courts09 Apr 2024Allowed

Athul Babu Vs State Of Kerala

High Court Of Kerala · (2024) 04 KL CK 0096

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 302, 323, 324, 341
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High Courts09 Apr 2024Allowed

Faizal Jabbar Vs State Of Kerala

High Court Of Kerala · (2024) 04 KL CK 0095

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279Motor Vehicles Act, 1988 — Section 179
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High Courts09 Apr 2024Allowed

Jagan Malik Vs State Of Kerala

High Court Of Kerala · (2024) 04 KL CK 0094

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29
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