High Courts20 Nov 2024Disposed Of
Sabitha K.B.Vs The Secretary To The Government
High Court Of Kerala · (2024) 11 KL CK 0074
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 10 of 103
High Courts20 Nov 2024Allowed
Raghuvaran Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0073
Code of Criminal Procedure, 1973 — Section 386 (b)(i)Indian Penal Code, 1860 — Section 279, 304A, 337, 338Evidence Act, 1872 — Section 138, 146
High Courts20 Nov 2024Partly Allowed
Sunilkumar Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0072
Code of Criminal Procedure, 1973 — Section 386 (b)(i)Indian Penal Code, 1860 — Section 279, 304A, 337Motor Vehicles Act, 1988 — Section 3(1), 181
High Courts20 Nov 2024Allowed
Kumar M Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0071
Code of Criminal Procedure, 1973 — Section 386(b)(i)Kerala Abkari Act,1 of 1077 — Section 53A, 55(g)
High Courts20 Nov 2024Dismissed
Padmini P.M. Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0070
Constitution of India, 1950 — Article 32, 142
High Courts20 Nov 2024Allowed
Simil Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0069
Code of Criminal Procedure, 1973 — Section 156(3), 195(1)(a)(ii), 195(2), 199Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 34, 95, 188, 283, 323, 333, 353, 499, 500
High Courts20 Nov 2024Partly Allowed
Moly Peter Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0068
Code of Criminal Procedure, 1973 — Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 142, 143 149, 283
High Courts20 Nov 2024Disposed Of
Thankachan.M.S Vs District Collector
High Court Of Kerala · (2024) 11 KL CK 0067
High Courts20 Nov 2024Disposed Of
A.Sebastian Vs District Collector
High Court Of Kerala · (2024) 11 KL CK 0066
High Courts19 Nov 2024Allowed
XXXX Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0065
, Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354A(1)(i)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 82
High Courts19 Nov 2024Allowed
Harris Vs Kannan
High Court Of Kerala · (2024) 11 KL CK 0064
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 324
High Courts19 Nov 2024Allowed
M/S Knowell Realtors (India) Pvt. Ltd Vs Assistant Commissioner Of Income Tax
High Court Of Kerala · (2024) 11 KL CK 0062
Income Tax Act, 1961 — Section 254(1), 254(2)
High Courts18 Nov 2024Allowed
Ammini Maniyan Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0077
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 341, 447
High Courts18 Nov 2024Disposed Of
M/s Mukkom Property Developers (P) Ltd Vs Joint Secretary (A) Department Of Industries, Govt. Secretariate, Thiruvananthapuram, Pin 695001
High Court Of Kerala · (2024) 11 KL CK 0076
Kerala Minor Mineral Concession Rules, 2015 — Rule 98(1)
High Courts18 Nov 2024Allowed
P.Velayudhan Nair Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0075
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120BPrevention of Corruption Act, 1988 — Section 7(b), 8(1)(i)
High Courts15 Nov 2024Allowed
K.T.Mujeeb Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0089
Constitution of India, 1950 — Article 25, 26
High Courts15 Nov 2024Allowed
Abdu Haji Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0087
Code of Criminal Procedure, 1973 — Section 386(b)(i)Indian Penal Code, 1860 — Section 100, 143, 147, 148, 149, 302, 307, 324, 326, 341
High Courts15 Nov 2024Allowed
H. Arun Kumar Alva Vs Subash Chandra Naik
High Court Of Kerala · (2024) 11 KL CK 0086
High Courts15 Nov 2024Allowed
Vincent Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0085
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 110, 118(1), 126(2), 351(3)