High Courts15 Nov 2024Allowed
Shahanul Farsad Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0084
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(A), 22(b), 63
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 11 of 103
High Courts15 Nov 2024Dismissed
Muhammed Fayis.K.T, Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0083
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 376(2)(l), 450
High Courts15 Nov 2024Dismissed
Bava U. Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0082
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 302
High Courts15 Nov 2024Dismissed
Sachin Chandran E Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0081
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 354DProtection of Children from Sexual Offences Act, 2012 — Section 11(v), 12, 13(c), 14
High Courts15 Nov 2024Dismissed
XXXX Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0080
Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 317Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 3(c), 4
High Courts14 Nov 2024Allowed
Arjun Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0113
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 109, 118(1), 118(2), 189(2), 191(2), 190, 191(3), 324(5)
High Courts14 Nov 2024Allowed
Vysakh Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0112
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 110, 115(2), 118(2), 126(2)
High Courts14 Nov 2024Dismissed
Anilkumar C Vs Union Of India
High Court Of Kerala · (2024) 11 KL CK 0111
High Courts14 Nov 2024Dismissed
M/s Kripa Fuels Vs Hindustan Petroleum Corporation Ltd
High Court Of Kerala · (2024) 11 KL CK 0110
Arbitration and Conciliation Act, 1996 — Section 11Indian Partnership Act, 1932 — Section 19(2), 19(2)(a)
High Courts14 Nov 2024Allowed
Shanavas Vs Khadeeja Muhammed
High Court Of Kerala · (2024) 11 KL CK 0109
Code of Civil Procedure, 1908 —Order 39 Rule 1
High Courts13 Nov 2024Disposed Of
Haridas V.S Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0108
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts13 Nov 2024Allowed
Kunhappu Vs Salim Kakkamoolakkal
High Court Of Kerala · (2024) 11 KL CK 0107
High Courts13 Nov 2024Disposed Of
M/s Mapsglobal Constructions Pvt. Ltd Vs Superintending Engineer
High Court Of Kerala · (2024) 11 KL CK 0106
Constitution of India, 1950 — Article 14
High Courts13 Nov 2024Dismissed
Mani K Mathew Vs Special Sale Officer
High Court Of Kerala · (2024) 11 KL CK 0105
High Courts13 Nov 2024Disposed Of
Sulfikarulla.T Vs Kerala State Co-Operative Election Commission
High Court Of Kerala · (2024) 11 KL CK 0104
Kerala Co Operative Societites Act, 1969 — Section 69
High Courts12 Nov 2024Allowed
Hari Lal P.L Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0032
Indian Penal Code, 1860 — Section 34, 153A, 153B, 308, 323, 341, 342, 451, 452, 506, 509
High Courts12 Nov 2024Allowed
Reji P Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0031
Constitution of India, 1950 — Article 320
High Courts12 Nov 2024Allowed
Binu Somanathan Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0030
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 509Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act (POA), 1989 — Section 3(1)(r), 3(1)(s)
High Courts12 Nov 2024Allowed
Santhosh Kumar.G.L Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0029
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 294(b), 341, 354, 447
High Courts12 Nov 2024Allowed
Ijas Vs State Of Kerala
High Court Of Kerala · (2024) 11 KL CK 0028
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 354D(1), 448