High Courts04 Jul 2016Dismissed
The General Secretary Vs The Manager, Madupetty Estate
High Court Of Kerala · (2016) 151 FLR 931 : (2017) LabLR 60 : (2016) 4 LLJ 206
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 24 of 59
High Courts04 Jul 2016Disposed Off
M/s. Kottakkal Wood Complex Vs The Deputy Commissioner of Income-Tax
High Court Of Kerala · (2016) 386 ITR 433
High Courts04 Jul 2016Disposed Off
M. Radhakrishnan Vs M/s. Surabhi Publications.
High Court Of Kerala · (2016) 3 KerLJ 321 : (2016) 3 KLT 112 : (2017) 1 MIPR 125
Copyright Act, 1957 - Section 55
High Courts01 Jul 2016Disposed Off
Dr. V. Vinod Kumar Reader Vs Kerala Lok Ayukta Kerala
High Court Of Kerala · (2016) 4 ILRKerala 43 : (2016) 3 KerLJ 761 : (2016) 3 KHC 945 : (2016) 3 KLT 602 : (2016) LIC 3275
Kerala Lok Ayukta Act, 1999 — Section 12 to 15
High Courts01 Jul 2016Dismissed
Darly Shajan Vs Shajan Thomas
High Court Of Kerala · (2016) 168 AIC 769 : (2017) 1 DRTC 660 : (2016) 3 KerLJ 443 : (2016) 3 KHC 806 : (2016) 3 KLT 844
High Courts01 Jul 2016Dismissed
Classy the Antique Disigned Furniture Vs The Deputy Commissioner of Income Tax
High Court Of Kerala · (2016) 387 ITR 212
Income Tax Act, 1961 — Section 132(4)
High Courts01 Jul 2016Dismissed
Prasanth K. Kanotathil Vs Kerala Public Service Commission, Thiruvananthapuram.
High Court Of Kerala · (2016) 4 KLT 242 : (2016) LIC 3790
Constitution of India, 1950 — Article 16, 226
High Courts30 Jun 2016Dismissed
The District Labour Officer Vs K.K. Raji
High Court Of Kerala · (2016) 3 ILRKerala 1003 : (2016) 4 KLT 6
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 2(1)(i), 2(1)(j)Building and Other Construction Workers Welfare Cess Act, 1996 — Section 3
High Courts30 Jun 2016Allowed
Rajesh. R. Vs State of Kerala
High Court Of Kerala · (2017) CriLJ 700 : (2016) 3 KLT 719
Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 2, 3
High Courts30 Jun 2016Allowed
Soorya Retreats and Holidays India Private Limited Vs Elamadu Grama Panchayath
High Court Of Kerala · (2016) 3 ILRKerala 471 : (2016) 3 KHC 838 : (2016) 3 KLT 346
Kerala Panchayat Raj Act, 1994 - Section 232, 233
High Courts30 Jun 2016Allowed
Union of India, Represented By Secretary, Ministry Of Defence, New Delhi - Petitioners/Respondents @HASH Defence Canteen Civil Employees Association, Parinayam Chambers, Vanchiyoor, Thiruvananthapuram-35, Represented By Its General Secretary C.V. Haridas
High Court Of Kerala · (2016) 4 KLT 10
Constitution of India, 1950 - Article 226Payment of Bonus Act, 1965 - Section 1 (3)(b), Section 1(5)
High Courts30 Jun 2016Dismissed
Yohannan. K Vs State of Kerala
High Court Of Kerala · (2016) 4 KLT 26
Constitution of India, 1950 — Article 226
High Courts30 Jun 2016Dismissed
K.S. Balasubramanian Vs Biju Kochupaul
High Court Of Kerala · (2016) 3 CriCC 705 : (2016) 3 ILRKerala 491 : (2016) 3 KerLJ 267 : (2016) 3 KHC 794 : (2016) 3 KLT 220 : (2016) 5 RCRCriminal 878
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)
High Courts30 Jun 2016Disposed Off
Beena Vs Kesavan
High Court Of Kerala · (2016) 3 ILRKerala 291 : (2016) 3 KHC 677 : (2016) 3 KLT 117
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 2(2)Kerala Court Fees and Suits Valuation Act, 1959 - Article 3(iii)(A)(1), 52
High Courts29 Jun 2016Dismissed
National Insurance Company Ltd. Vs Anusha A Nair (Minor)
High Court Of Kerala · (2017) AAC 1275 : (2017) 2 KerLJ 521 : (2017) 2 KLT 147
Motor Vehicles Act, 1988 - Section 166, Section 4
High Courts29 Jun 2016Allowed
Nadathara Farmers Service Co-Operative Bank Ltd. Vs Kerala Co-Operative Ombudsman Kaithamukku
High Court Of Kerala · (2016) 3 KerLJ 291 : (2016) 3 KHC 924 : (2016) 3 KLT 113
Kerala Co-operative Societies Act, 1969 - Section 69A
High Courts29 Jun 2016Allowed
A.M. Prakasan Vs State of Kerala
High Court Of Kerala · (2016) 3 KHC 670
Constitution of India, 1950 - Article 226Kerala Co-operative Societies Act, 1969 - Section 27, Section 30(1)
High Courts29 Jun 2016Disposed Off
Narayana Menon. M.P Vs K. Sundaribhai
High Court Of Kerala · (2016) 3 CriCC 625 : (2016) 3 ILRKerala 507 : (2016) 3 KHC 870 : (2016) 3 KLT 302
Criminal Procedure Code, 1973 (CrPC) - Section 138
High Courts29 Jun 2016Disposed Off
Federal Bank Ltd. Vs C.K. Jayapalan
High Court Of Kerala · (2016) 3 KerLJ 280 : (2016) 3 KLT 493
Contract Act, 1872 - Section 70
High Courts29 Jun 2016Dismissed
Freemason Lodge, Thrissur Vs Dr. Raman
High Court Of Kerala · (2016) 3 ILRKerala 485 : (2016) 3 KerLJ 592 : (2016) 3 KHC 841 : (2016) 3 KLT 91
Civil Procedure Code, 1908 (CPC) - Section 100