High Courts13 Jul 2016Disposed Off
Muhammed Shan, R. Vs District Police Chief
High Court Of Kerala · (2016) 3 ILRKerala 543 : (2016) 3 KLT 529
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 23 of 59
High Courts13 Jul 2016Partly Allowed
A. Govindan Vs State Bank of Travancore
High Court Of Kerala · (2016) 3 KerLJ 255 : (2016) 3 KLT 110 : (2016) LabLR 1198 : (2016) LIC 3389 : (2016) 3 LLN 408
Industrial Disputes Act, 1947 - Section 11APayment of Gratuity Act, 1972 - Section 4(6)(b)(ii)
High Courts13 Jul 2016Dismissed
V. Sasi Vs State of Kerala
High Court Of Kerala · (2016) 4 ILRKerala 6 : (2016) 3 KerLJ 392 : (2016) 3 KLT 421
High Courts12 Jul 2016Dismissed
The Commissioner of Income Tax Vs M/s D.C Mills Pvt. Ltd.
High Court Of Kerala · (2016) 387 ITR 64
Income Tax Act, 1961 — Section 10B, 263
High Courts12 Jul 2016Disposed Off
The Commissioner of Income Tax Vs Dr. P. Sasikumar
High Court Of Kerala · (2016) 290 CurTR 456 : (2016) 387 ITR 8
Income Tax Act, 1961 — Section 132, 153A
High Courts12 Jul 2016Dismissed
Kerala Small Industries Development Corporation Ltd. Vs Intelligence Officer
High Court Of Kerala · (2016) 4 KerLJ 38 : (2016) 3 KLT 891
Constitution of India, 1950 — Article 226Kerala Value Added Tax Act, 2003 — Section 67(1)
High Courts12 Jul 2016Dismissed
Dinesh Shankar N.T. Vs State of Kerala
High Court Of Kerala · (2016) 4 ILRKerala 547 : (2016) 4 KLT 30
Kerala State and Subordinate Services Rules, 1958 — Rule 39
High Courts12 Jul 2016Dismissed
Pahalisha Kalliyath Vs State of Kerala
High Court Of Kerala · (2016) 3 KHC 951 : (2016) 3 KLT 368
Constitution of India, 1950 - Article 14Kerala Motor Vehicles Taxation Act, 1976 - Section 22
High Courts11 Jul 2016Allowed
Abdul Rahiman Vs The Registrar of Birth and Death Municipal Office
High Court Of Kerala · (2016) 4 KerLJ 60
Kerala Registration of Births and Deaths Rules, 1999 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15
High Courts11 Jul 2016Disposed Off
M/s. Beta Cashews And Allied Products Pvt. Ltd. Vs The Commissioner of Income Tax
High Court Of Kerala · (2016) 289 CurTR 564
Income Tax Act, 1961 — Section 119(2)(b)
High Courts08 Jul 2016Disposed Off
Mariamma James Vs Alphones Antony
High Court Of Kerala · (2017) AAC 1299 : (2017) 1 KLT 84
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jul 2016Disposed Off
Brenda Barbara Francis Vs Adrian Miranda
High Court Of Kerala · (2016) 166 AIC 398 : (2016) 4 CivilLJ 268 : (2016) 3 KHC 778 : (2016) 3 KLT 214
Advocates Act, 1961 - Section 32Kerala High Court Rules, 1971 - Rule 17
High Courts08 Jul 2016Dismissed
Dr. P. Gopinathan Pillai Vs University of Kerala
High Court Of Kerala · (2016) 3 ILRKerala 677 : (2016) 3 KLT 902 : (2016) LIC 4218
Kerala University Act, 1996 - Section 2(28)
High Courts07 Jul 2016Disposed Off
Beena D., W/o. Venugopalan, Residing at ''Chidambaram'', Poonithura P.O., Tripunithura, Ernakulam District, Cochin-682 317 - Petitioner @HASH Radha Lekshmi Vilasam (RLV) College of Music and Fine Arts, Tripunithura, Ernakulam District Pin 682 317, Represent
High Court Of Kerala · (2016) 4 KLT 58
Constitution of India, 1950 - Article 226
High Courts07 Jul 2016Dismissed
Employees Provident Fund Commissioner Sub Regional Office, Kaloor, Ernakulam, Kochi 682017 - Appellant @HASH D. Janamma W/o. G. Sreeramachandran, Chandramangalam Veedu, Sanathanapuram P.O., Alappuzha 688003
High Court Of Kerala · (2016) 4 LLJ 422
High Courts07 Jul 2016Allowed
K.P. Hamsa Vs State of Kerala
High Court Of Kerala · (2017) AIRCC 712 : (2016) 3 KerLJ 445 : (2016) 3 KLT 429
High Courts05 Jul 2016Allowed
Terumo Penpol Ltd. Vs Asstt. Commr. of Cus. (Import), Kochi
High Court Of Kerala · (2016) 340 ELT 182
High Courts05 Jul 2016Allowed
V. Muralidharan Vs V.A. Kumaran
High Court Of Kerala · (2016) 4 AICLR 917 : (2016) 2 BankJ 721 : (2017) 1 BC 335 : (2017) 1 BC 278 : (2016) 3 CivCC 582 : (2016) 4 CivilLJ 460 : (2016) 3 CriCC 640 : (2016) 3 Crimes 626 : (2017) 1 DCR 618 : (2017) 1 DCR 305 : (2016) 4 JCC 198 : (2016) 3 KHC 845 : (2016) 3 KLT 3
High Courts04 Jul 2016Disposed Off
Valsan Vs State Mananthody Police Station
High Court Of Kerala · (2017) 1 KerLJ 239
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 320, Section 401Penal Code, 1860 (IPC) - Section 323, Section 326, Section 34