High Courts25 Jul 2016Disposed Off
Bency T. Paul Vs State of Kerala
High Court Of Kerala · (2016) 3 KerLJ 623 : (2016) 4 KLT 11
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 21 of 59
High Courts25 Jul 2016Allowed
The New India Assurance Company Ltd. Vs P. Chandran
High Court Of Kerala · (2017) 1 ACC 479 : (2017) ACJ 1337 : (2017) 1 AnWR 99 : (2016) 4 ILRKerala 608 : (2016) 3 KerLJ 856 : (2016) 4 KLT 1006 : (2016) 4 TAC 760
Workmens Compensation Act, 1923 — Section 4(1)(b)
High Courts25 Jul 2016Disposed Off
A.P. Balakrishnan Vs Kerala State Co-Operative Election Commission
High Court Of Kerala · (2016) 3 KerLJ 360
High Courts25 Jul 2016Disposed Off
Sri. Mahipal Yadav Vs The State of Kerala
High Court Of Kerala · (2016) 4 ILRKerala 32 : (2016) 3 KerLJ 798 : (2016) 3 KLT 909
Kerala Police Act, 2011 — Section 110
High Courts25 Jul 2016Disposed Off
E.P. Sajithkumar Lower Primary School Assistant Vs The Assistant Educational Officer
High Court Of Kerala · (2016) 3 KerLJ 770 : (2016) 3 KLT 95
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jul 2016Dismissed
C.V. Joseph Vs State of Kerala
High Court Of Kerala · (2016) 3 KLT 618
Criminal Procedure Code, 1973 (CrPC) — Section 405Kerala Criminal Rules of Practice, 1982 — Rule 114, 119, 162
High Courts22 Jul 2016Disposed Off
Ashraf S/o. Pocker, Aged 40 Years, Nadathalackal House, Kayanna P.O, Chembra, Mukkalli, Kozhikode - Petitioner/Defacto Complainant @HASH Abdu Rahman S/o. Kasim, Aged 57 Years, Edathil House, Mattanod P.O, Chembra, Perambra, Kozhikode District 673 527 - Re
High Court Of Kerala · (2016) 4 KLT 7
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 482
High Courts21 Jul 2016Dismissed
Union of India Vs Abdul Rasheed
High Court Of Kerala · (2016) 3 ILRKerala 777 : (2016) 3 KLT 111
High Courts20 Jul 2016Disposed Off
National Insurance Company Ltd. Vs Ramla
High Court Of Kerala · (2017) AAC 307 : (2017) 1 ACC 616 : (2017) 1 ACC 272 : (2016) 4 KerLJ 257 : (2016) 4 TAC 796
Motor Vehicles Act, 1988 - Section 163, Section 166, Section 173
High Courts20 Jul 2016Disposed Off
John V. Augustine Vs M.R. Renjan
High Court Of Kerala · (2016) 4 CivCC 271 : (2016) 4 CivilLJ 571 : (2016) 3 ILRKerala 1021 : (2016) 3 KerLJ 698 : (2016) 3 KLT 670
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts19 Jul 2016Dismissed
The Kerala Public Service Commission Vs Rajan K.R.
High Court Of Kerala · (2017) LIC 257
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Dismissed
K.C.T. Steel Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2016) 3 ILRKerala 1010 : (2016) 4 KerLJ 43 : (2016) 3 KLT 712
Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Dismissed
A.K. Samsuddin Vs Union of India
High Court Of Kerala · (2016) 4 ILRKerala 312 : (2016) 3 KerLJ 793 : (2016) 3 KLT 874 : (2017) 1 RCRCriminal 439
Prevention of Money-Laundering Act, 2002 — Section 3
High Courts19 Jul 2016Allowed
Devi T. Vs Jamsheer P.
High Court Of Kerala · (2016) 4 ILRKerala 135 : (2016) 3 KerLJ 584 : (2016) 4 KLT 9 : (2016) 2 TNMAC 478
Motor Vehicles Act, 1988 - Section 166
High Courts19 Jul 2016Dismissed
M/s. Paily & Company Vs State of Kerala
High Court Of Kerala · (2016) 3 KerLJ 589 : (2016) 3 KLT 68 : (2017) 1 RCRCivil 91
Partnership Act, 1932 - Section 13, 15
High Courts18 Jul 2016Disposed Off
Rajmohan Pillai Vs C.B.I.
High Court Of Kerala · (2016) 3 ILRKerala 745 : (2016) 3 KLT 665
Kerala Criminal Rules of Practice, 1982 — Rule 261, 262Rules of the High Court of Kerala, 1971 — Rule 128
High Courts18 Jul 2016Allowed
P.P. Mohanan Vs State of Kerala
High Court Of Kerala · (2016) 3 KerLJ 539 : (2016) 3 KLT 108
Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts18 Jul 2016Dismissed
P. Reghuthaman Vs State of Kerala the Commissioner & Secretary to Government
High Court Of Kerala · (2016) 4 CriCC 210 : (2016) 3 KerLJ 605 : (2016) 3 KLT 538 : (2016) 4 RCRCriminal 671
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190(1)(a), 190(1)(b), 200Prevention of Corruption Act, 1988 - Section 19
High Courts18 Jul 2016Allowed
Mansur Ilahi Vs Commr. of Cus. (Preventive), Ernakulam
High Court Of Kerala · (2016) 340 ELT 130
High Courts18 Jul 2016Dismissed
Smt. Prasanna Radha Krishnan Vs The Income Tax-officer
High Court Of Kerala · (2016) 387 ITR 162
Income Tax Act, 1961 — Section 194C, 260A, 40(a)(ia)