High Courts23 Jun 2016Allowed
Chandrika Vs State of Kerala
High Court Of Kerala · (2016) 3 KHC 968 : (2016) 3 KLT 114
Kerala Abkari Act, 1077 — Section 55(i)
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 26 of 59
High Courts23 Jun 2016Dismissed
Aditya Varma Raja Vs Kerala State Co-Operative Election Commission
High Court Of Kerala · (2016) 3 KerLJ 174 : (2016) 3 KLT 128
Kerala Co-operative Societies Act, 1969 - Section 28(1D), 28(1E)
High Courts23 Jun 2016Disposed Off
Maya Rajeev Vs The Commercial Tax Officer
High Court Of Kerala · (2016) 3 KHC 754 : (2016) 3 KLT 180
Kerala Value Added Tax Act, 2003 - Section12(1)
High Courts22 Jun 2016Disposed Off
Kerala State Cashew Development Corporation Vs The Labour Court, Kollam
High Court Of Kerala · (2016) 151 FLR 481 : (2016) 3 ILRKerala 385 : (2016) 3 KerLJ 736 : (2016) 3 KLT 382 : (2016) LabLR 986 : (2016) LIC 3024 : (2016) 4 LLJ 26 : (2016) 3 LLN 202
Industrial Disputes Act, 1947 - Section 25F
High Courts22 Jun 2016Disposed Off
Raghavakurup Vs Kakkarammal Ratnakumari Amma
High Court Of Kerala · (2016) AIRCC 2856 : (2016) 3 KHC 858 : (2016) 3 KLT 469 : (2016) 2 RCRRent 335
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(8)
High Courts22 Jun 2016Disposed Off
Ahamed Noushod Vs District Level Authorization Committee
High Court Of Kerala · (2016) 167 AIC 499 : (2016) 3 KHC 969 : (2016) 3 KLT 261
Transplantation of Human Organs and Tissues Act, 2010 - Section 3, 5, 8
High Courts22 Jun 2016Dismissed
Vimal Alias Thomas Vs State of Kerala
High Court Of Kerala · (2017) AIRCC 934 : (2016) 3 ILRKerala 817 : (2016) 3 KHC 800 : (2016) 3 KLT 216
Kerala Municipalities Act, 1994 - Section 215, 4(5)
High Courts21 Jun 2016Dismissed
Anto Joseph Vs State of Kerala
High Court Of Kerala · (2016) 3 CriCC 741 : (2016) 3 ILRKerala 556 : (2016) 3 KHC 832 : (2016) 3 KLT 309
High Courts21 Jun 2016Disposed Off
State of Kerala Vs Maniyan, K.
High Court Of Kerala · (2016) 3 ILRKerala 782 : (2016) 4 KLT 50
Land Acquisition Act, 1894 - Section 4(1)
High Courts21 Jun 2016Dismissed
Nagaroor Grama Panchayath Nagaroor P.O Vs Vijayakumar V. Vijayavilasom
High Court Of Kerala · (2016) 3 ILRKerala 429 : (2016) 3 KHC 602 : (2016) 3 KLT 82
Kerala Panchayat Raj Act, 1994 - Section 232, 233, 234
High Courts20 Jun 2016Allowed
The Commissioner of Income Tax Vs Samurai Techno Trading (P) Ltd.
High Court Of Kerala · (2016) 3 ILRKerala 443 : (2016) 389 ITR 357 : (2016) 3 KHC 615 : (2016) 3 KLT 51
Income Tax Act, 1961 - Section 271(1)(c)
High Courts20 Jun 2016Dismissed
Dr. Alina Arun Kanattu Vs Admission Supervisory Committee for Professional Colleges
High Court Of Kerala · (2016) 3 ILRKerala 684 : (2016) 3 KLT 661
High Courts17 Jun 2016Disposed Off
Kunhimuhammed Vs Palakkottu Issathul Islam Sangam
High Court Of Kerala · (2016) 3 KHC 591
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11 (d), Order 7 Rule 7Waqf Act, 1995 - Section 3(1), Section 32, Section 40(3), Section 70, Section 83, Section 83
High Courts17 Jun 2016Dismissed
M.A. Jose Vs Vadavukodu Puthencruz Grama Panchayath
High Court Of Kerala · (2016) 3 ILRKerala 295 : (2016) 4 KerLJ 124 : (2016) 3 KHC 498 : (2016) 3 KLT 32
Constitution of India, 1950 - Article 21, 226
High Courts17 Jun 2016Disposed Off
Ali Akbar Vs State of Kerala
High Court Of Kerala · (2016) 3 KLT 93
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts17 Jun 2016Disposed Off
Sri. R. Nagarajan Vs Sri. P. Karthikeyan Nair
High Court Of Kerala · (2016) 4 KerLJ 9 : (2016) 4 KLT 35 : (2016) LIC 4082 : (2016) 3 LLN 401
Constitution of India, 1950 - Article 226, 227
High Courts17 Jun 2016Dismissed
Muthulakshmi Ammal Vs Seethimarakkarakath Alikoya Wakf
High Court Of Kerala · (2016) 3 KerLJ 312 : (2016) 3 KHC 955 : (2016) 3 KLT 87
Waqf Act, 1995 - Section 83, 85
High Courts17 Jun 2016Disposed Off
Sindhu Vs Director of Health Services
High Court Of Kerala · (2016) 3 KHC 939 : (2016) 3 KLT 113
High Courts17 Jun 2016Allowed
Mr. Ayoli Abdulla, Kunnakkad House, Oorakkam, Melmuri, Malappuram District, Kerala - Appellant @HASH M/s. Meezan Realtors Pvt. Ltd. Havings Its Registered Office At 5/34, Iind Level, Galleria Trade Cetnre, Puthiyara P.O., Mavoor Road, Calicut-673004 - Res
High Court Of Kerala · (2016) 199 CompCas 85 : (2017) 1 CompLJ 381 : (2017) 1 ILRKerala 684
Companies Act, 1956 - Section 111, Section 398, Section 402, Section 406
High Courts17 Jun 2016Dismissed
Nikhil Vs The Deputy Excise Commissioner
High Court Of Kerala · (2016) 3 KerLJ 56 : (2016) 3 KHC 584 : (2016) 3 KLT 772
Kerala Abkari (Disposal of Confiscated Articles) Rules, 1996 — Rule 4(2)(a), Rule, 1996Kerala Abkari Act, 1077 — Section 53-B