High Courts11 Dec 2014
Unnikrishnan Vs Subha
High Court Of Kerala · (2014) 12 KL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 5 of 123
High Courts11 Dec 2014
Joy Kuriakose Vs Kuriakkose
High Court Of Kerala · (2015) 1 KLJ 217 : (2015) 1 KLT 324
High Courts11 Dec 2014
State of Kerala Vs Kerala Administrative Tribunal, Thiruvananthapuram Bench
High Court Of Kerala · (2014) 12 KL CK 0051
High Courts11 Dec 2014
Ratheesh M.C. and Others Vs Secretary, Regional Transport Authority and Others
High Court Of Kerala · (2015) 2 ACC 709 : AIR 2015 Ker 86 : (2015) 1 KHC 69 : (2015) 1 KLJ 328 : (2015) 1 KLT 248 : (2015) 2 RCR(Civil) 535
Constitution of India, 1950 — Article 19(1)(g), 226Motor Vehicles Act, 1988 — Section 47(1), 5, 57, 57(3), 64
High Courts10 Dec 2014Allowed
M.T. Fazal Mahmood and Others Vs Rasheed C.P. and Others
High Court Of Kerala · (2015) 2 ACC 845 : (2015) 2 ILR 207 : (2015) 4 KHC 440 : (2015) 2 KLJ 236 : (2015) 2 KLT 266
Motor Vehicles Act, 1988 - Section 140
High Courts10 Dec 2014
The Kerala Minerals and Metals Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2014) 12 KL CK 0177
Income Tax Act, 1961 — Section 254, 260A, 37(1)
High Courts10 Dec 2014
Elavakkattu Ceramics and Others Vs Authorised Officer, Standard Chartered Bank and Others
High Court Of Kerala · (2015) 2 BC 71 : (2015) 1 KHC 265 : (2015) 1 KLJ 518 : (2015) 1 KLT 419
Constitution of India, 1950 — Article 12, 226
High Courts10 Dec 2014
Ashok Kumar and Others Vs Oil Palm India Limited and Others
High Court Of Kerala · (2015) 1 KHC 829 : (2015) 1 KLJ 627 : (2015) 3 SCT 554
Constitution of India, 1950 — Article 12, 226
High Courts10 Dec 2014
Union of India Vs Roopesh
High Court Of Kerala · (2015) 1 ILR 263 : (2014) 4 KHC 891 : (2015) 1 KLJ 398 : (2015) 1 KLT 27 : (2015) LabIC 549
Constitution of India, 1950 — Article 226Emigration Act, 1983 — Section 22, 22(2), 22(3)
High Courts10 Dec 2014
B. Krishna Kumar Vs The Joint Regional Transport Officer
High Court Of Kerala · (2014) 12 KL CK 0110
High Courts10 Dec 2014
K.P. Preetha Vs Sameer T.P.
High Court Of Kerala · (2014) 12 KL CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts10 Dec 2014
Jose Jacob Vs State of Kerala
High Court Of Kerala · (2014) 12 KL CK 0098
Constitution of India, 1950 — Article 14, 19, 19(1)(f), 21, 253Road Transport Corporations Act, 1950 — Section 10, 11, 12, 13, 14
High Courts10 Dec 2014
Sunil Vs State of Kerala
High Court Of Kerala · (2014) 12 KL CK 0094
Penal Code, 1860 (IPC) — Section 120(b), 34, 406, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(V)
High Courts10 Dec 2014
Rajathilakan Vs Sree Gokulam Chits and Finance Pvt. Ltd.
High Court Of Kerala · (2014) 12 KL CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts10 Dec 2014
Rajan Vs State of Kerala
High Court Of Kerala · (2014) 12 KL CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b)Penal Code, 1860 (IPC) — Section 34, 427, 447
High Courts10 Dec 2014Disposed Off
Biju M.V. Vs State of Kerala
High Court Of Kerala · (2015) 4 KerLJ 308
High Courts09 Dec 2014
Abdul Khader and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KHC 285 : (2015) 1 KLJ 346
Air (Prevention and Control of Pollution) Act, 1981 — Section 18, 20, 22AConstitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 133, 156(3), 167, 173, 174
High Courts09 Dec 2014
K.S. Venugopalan Vs Income Tax Officer
High Court Of Kerala · (2015) 229 TAXMAN 222
Income Tax Act, 1961 — Section 80C(2)(xviii)
High Courts09 Dec 2014
Kochupailo Vs Reena and Others
High Court Of Kerala · (2015) 1 KHC 361 : (2015) 1 KLJ 447
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11, Order 33 Rule 11A, 89Kerala Court Fees and Suits Valuation Act, 1959 — Section 69, 69A