High Courts17 Dec 2014
Kerala State Warehousing Corporation Vs M. Sadasivan
High Court Of Kerala · (2015) 1 KHC 337
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 3 of 123
High Courts17 Dec 2014
Jomon M. Arackal Vs The Tahsildar
High Court Of Kerala · (2015) 1 ILR 331 : (2015) 1 KHC 1 : (2015) 1 KLJ 265 : (2015) 1 KLT 163
Kerala Motor Vehicles Taxation Act, 1976 — Section 11, 22, 23, 24, 28(2)(g)Motor Vehicles Act, 1988 — Section 88
High Courts17 Dec 2014
Mariyappan Vs Pathumuthu
High Court Of Kerala · (2014) 12 KL CK 0033
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 20
High Courts17 Dec 2014
The Secretary, Kerala Public Service Commission Vs Nishakumari V.
High Court Of Kerala · (2014) 12 KL CK 0030
Constitution of India, 1950 — Article 227
High Courts17 Dec 2014
Nair Service Society Vs State of Kerala
High Court Of Kerala · (2015) 1 ILR 876 : (2015) LabIC 1170
Constitution of India, 1950 — Article 12, 14, 15, 15(1), 15(2)Societies Registration Act, 1860 — Section 4
High Courts17 Dec 2014
The Kerala Roller Skating Association Vs Ernakulam District Roller Skating Association
High Court Of Kerala · (2015) 1 ILR 777 : (2015) 1 KLJ 362
Constitution of India, 1950 — Article 12, 226Kerala Sports Act, 2000 — Section 2(xv), 3, 45, 46, 9
High Courts16 Dec 2014
National Insurance Co. Ltd. Vs Jisha
High Court Of Kerala · (2015) 2 ACC 422 : (2015) ACJ 610 : AIR 2015 Ker 190 : (2015) 2 AnWR 1 : (2015) 1 ILR 349 : (2015) 1 KHC 29 : (2015) 1 KLJ 82 : (2015) 1 KLT 1 : (2015) 1 RCR(Civil) 958
Motor Vehicles Act, 1988 — Section 10, 12, 14, 146, 147
High Courts16 Dec 2014
Madhavikutty Amma Vs Thatha
High Court Of Kerala · (2015) 1 ILR 672 : (2015) 2 KHC 76
High Courts16 Dec 2014
Rajan Vs State
High Court Of Kerala · (2015) 5 FLT 384 : (2015) 1 KHC 370 : (2015) 1 KLT 559
Kerala Forest Act, 1961 — Section 52
High Courts16 Dec 2014
IST Customs Duty Paid Shop Vs Intelligence Officer
High Court Of Kerala · (2014) 12 KL CK 0028
Constitution of India, 1950 — Article 226
High Courts15 Dec 2014
Excel Timber (P.) Ltd. Vs Deputy Commissioner of Income Tax and Income Tax Officer [TDS]
High Court Of Kerala · (2015) 230 TAXMAN 279
Income Tax Act, 1961 - Section 131, 133A, 194C, 194-I, 194-IA — Kerala Value Added Tax Act, 2003 - Section 47(16A)
High Courts15 Dec 2014
The Pallichal Farmers Service Co-operative Bank Ltd. Vs State of Kerala
High Court Of Kerala · (2015) 2 KLJ 346 : (2015) 1 KLT 347
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61Constitution of India, 1950 — Article 226, 254, 254(2)Industrial Disputes Act, 1947 — Section 10(1), 10(1)(c), 10(1)(d), 10(4A), 2(j)
High Courts15 Dec 2014
Hillwood Furniture (P.) Ltd. and Others Vs Income Tax Officer and Others
High Court Of Kerala · (2015) 275 CTR 429 : (2015) 232 TAXMAN 763
Income Tax Act, 1961 — Section 131, 133A, 194C, 194-I, 194-IAKerala Value Added Tax Act, 2003 — Section 47(16A)
High Courts15 Dec 2014
M.S. Abdul Rahiman Vs Varghese and Others
High Court Of Kerala · (2015) 1 ILR 609 : (2015) 1 KLJ 433 : (2015) 1 KLT 535 : (2015) 2 RCR(Rent) 227
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(iii), 11(4)(iv)
High Courts15 Dec 2014
Johny George Vs The State Co-Operative Election Commissioner Co-Bank Towers
High Court Of Kerala · (2014) 12 KL CK 0114
High Courts15 Dec 2014
Eldhose Alias Vs P.V. Kuriyakose
High Court Of Kerala · (2014) 12 KL CK 0113
Kerala Municipalities Act, 1994 — Section 447(6), 509
High Courts15 Dec 2014
Paritha Beevi Vs Managing Director
High Court Of Kerala · (2014) 12 KL CK 0086
High Courts15 Dec 2014
The Secretary, Kerala State Electricity Board Vs Neeli
High Court Of Kerala · (2014) 12 KL CK 0055
Workmens Compensation Act, 1923 — Section 28, 29, 4, 8, 8(1)
High Courts15 Dec 2014
Manjpra Grama Panchayath Vs Cochin Contractors
High Court Of Kerala · (2014) 12 KL CK 0032