High Courts15 Dec 2014
Puthiyandi Chandran Vs C. Rukhiya
High Court Of Kerala · (2014) 12 KL CK 0031
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iii), 20
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 4 of 123
High Courts15 Dec 2014
The Kalladikkode Service Co-operative Bank Ltd. Vs Union of India and Others
High Court Of Kerala · (2015) 50 GST 40 : (2015) 40 STR 240
High Courts12 Dec 2014
V. Ramesan Vs Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (2015) 1 ILR 615 : (2015) 1 KLJ 373
High Courts12 Dec 2014
Lakshmi Devi P.N. Vs Commissioner, Guruvayur Devaswom and Others
High Court Of Kerala · (2015) 1 KLJ 575
Constitution of India, 1950 — Article 14, 16, 226, 311(2), 32
High Courts12 Dec 2014
Muhammed Nisak P.M. Vs Kerala Agricultural University
High Court Of Kerala · (2014) 12 KL CK 0106
High Courts12 Dec 2014
Muhammed Kunhi Vs P. Kunhamad
High Court Of Kerala · (2014) 12 KL CK 0087
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b) 11(3) 11(4)(ii)
High Courts12 Dec 2014
The Cherthala Municipality Vs Usha P. Panicker
High Court Of Kerala · (2015) 1 KHC 87 : (2015) 1 KLJ 234 : (2015) 1 KLT 134
Kerala Municipalities Act, 1994 — Section 233, 235, 235(1)(d), 507
High Courts12 Dec 2014
Abdul Rahim Vs A.T. Venugopalan
High Court Of Kerala · (2014) 12 KL CK 0053
Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts12 Dec 2014
Venugopal C.N. Vs Jinoy Thomas
High Court Of Kerala · (2014) 12 KL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Dec 2014
Francis T. Chacko Vs Sajeevan
High Court Of Kerala · (2015) 2 BC 57 : (2015) 2 Crimes 60 : (2015) 1 KHC 466 : (2015) 1 KLT 107
Negotiable Instruments Act, 1881 (NI) — Section 145(2)
High Courts11 Dec 2014
Alphonsa Hospital Vs State of Kerala
High Court Of Kerala · (2014) 12 KL CK 0159
Kerala Building Tax Act, 1975 — Section 3, 3(1), 3(1)(b), 3(3)
High Courts11 Dec 2014
Bangantavida Nazir Vs Inspector of Customs
High Court Of Kerala · (2015) 325 ELT 586 : (2015) 1 KHC 437 : (2015) 1 KLT 509
Customs Act, 1962 — Section 110(3)Passports Act, 1967 — Section 14
High Courts11 Dec 2014
St. Alphonsa Hospital and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KHC 542 : (2015) 2 KLJ 30 : (2015) 1 KLT 815 : (2015) 2 RCR(Rent) 556
Kerala Building Tax Act, 1975 — Section 3, 3(1), 3(1)(b), 3(3)
High Courts11 Dec 2014
Shylaja Vs Reshma Satheesan
High Court Of Kerala · (2015) 1 KLJ 18 : (2015) 1 KLT 54
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14
High Courts11 Dec 2014
Thomas Vs Kuriakose
High Court Of Kerala · (2014) 12 KL CK 0111
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(4)(iii), 2(1)
High Courts11 Dec 2014
Seethalakshmi Vs Radhamaniamma
High Court Of Kerala · (2014) 12 KL CK 0101
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, 10