High Courts09 Dec 2014
Kiranlal M. Vs High Court of Kerala and Others
High Court Of Kerala · (2015) 1 KHC 384 : (2015) 1 KLJ 222
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 6 of 123
High Courts09 Dec 2014
P.V. Thresia Vs Tahsildar
High Court Of Kerala · (2014) 12 KL CK 0109
Kerala Building Tax Act, 1975 — Section 2(e)
High Courts09 Dec 2014
Marthoma Medical Mission Vs The Chief Commissioner of Income Tax
High Court Of Kerala · (2015) 370 ITR 418
Income Tax Act, 1961 - Section 10(23-C)(via)
High Courts09 Dec 2014
Denny Varghese Vs State of Kerala
High Court Of Kerala · (2014) 12 KL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 227, 319Penal Code, 1860 (IPC) — Section 294(b), 323, 34, 447, 498A
High Courts09 Dec 2014
State of Kerala Vs Punnakunnath Poomkuzhi Hassan
High Court Of Kerala · (2015) 1 KLJ 110 : (2015) 1 KLT 20
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 108A, 83, 85(6), 85(6)(A), 85(6)(B)
High Courts09 Dec 2014
K.A. Abdul Rahman Vs The Cheranelloor Service Co-operative Bank Ltd.
High Court Of Kerala · (2015) 1 KHC 46 : (2015) 1 KLJ 113
Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 12, 12(4), 12(4), 28A, 29
High Courts09 Dec 2014
N. Mahalingam & Company Vs T. Santhosh Kumar and Others
High Court Of Kerala · (2015) 2 CTC 276 : (2015) 146 FLR 336 : (2015) 145 FLR 540 : (2015) 1 ILR 255 : (2015) 1 KHC 54 : (2015) 1 KLJ 260 : (2015) 1 KLT 460 : (2015) 1 LLN 509
Industrial Disputes Act, 1947 — Section 17B
High Courts08 Dec 2014
Assistant Executive Engineer, KSEB Vs Principal Agricultural Officer, Kollam and Others
High Court Of Kerala · (2015) 1 KHC 356 : (2015) 1 KLT 526
Electricity Act, 2003 — Section 108, 126, 135, 136, 137
High Courts08 Dec 2014
Krishnan Namboothiri T.V. Vs Travancore Devaswom Board and Others
High Court Of Kerala · (2015) 1 ILR 758 : (2015) 1 KHC 143 : (2015) 1 KLJ 454
Constitution of India, 1950 — Article 14, 19, 21
High Courts08 Dec 2014
Sebastian Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KLJ 384 : (2015) 2 RCR(Criminal) 223
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Information Technology Act, 2000 — Section 66(E)Penal Code, 1860 (IPC) — Section 109, 120(b), 307, 323, 324
High Courts08 Dec 2014
Babu Vs Jose
High Court Of Kerala · (2015) 2 ACC 296 : (2015) ACJ 2291 : (2015) 1 KHC 567 : (2015) 2 KLJ 38 : (2015) 1 KLT 662
Motor Vehicles Act, 1988 — Section 163A
High Courts08 Dec 2014
Shaju P.L. Vs Anitha
High Court Of Kerala · (2015) 1 DMC 517 : (2015) 1 ILR 175 : (2014) 4 KHC 873 : (2015) 1 KLJ 65 : (2015) 1 KLT 79 : (2015) 3 RCR(Civil) 782
Divorce Act, 1869 — Section 10, 10(vii), 10(x), 13, 18
High Courts08 Dec 2014
Sandeep M.T. Vs P.V. Pathrose
High Court Of Kerala · (2014) 12 KL CK 0108
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 83(3), 92Constitution of India, 1950 — Article 243EKerala Local Authorities (Prohibition of Defection) Act, 1999 — Section 2, 3(1), 3(1)(a), 4, 4(1)
High Courts08 Dec 2014
Abey Thomas Vs State of Kerala
High Court Of Kerala · (2014) 12 KL CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 177, 320, 482Penal Code, 1860 (IPC) — Section 354, 376, 394
High Courts08 Dec 2014
K. Suseendran Nair Vs A. Moideen Kunju
High Court Of Kerala · (2014) 12 KL CK 0088
High Courts08 Dec 2014
Antony A.V. Vs Corporation of Cochin
High Court Of Kerala · (2015) 5 FLT 332 : (2015) 1 ILR 476 : (2014) 4 KLJ 851 : (2015) 1 KLT 178
High Courts04 Dec 2014Dismissed
Assistant Registrar of Companies Vs Oommen P. Koshy and Others
High Court Of Kerala · (2015) 2 KLJ 1
Companies Act, 1956 - Section 292(1), 292(1)(e), 295, 295(1), 295(4) — Criminal Procedure Code, 1973 (CrPC) - Section 255(1)
High Courts04 Dec 2014
Poulose Vs Senior Superintendent of Post Office
High Court Of Kerala · (2015) 1 ILR 604 : (2015) 1 KLJ 359 : (2015) 1 KLT 276
Consumer Protection Act, 1986 — Section 2(1)(g)Government Savings Certificate Act, 1959 — Section 12
High Courts04 Dec 2014
Sruthi P. and Others Vs Government of Kerala and Others
High Court Of Kerala · (2015) 1 ILR 519