COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 93 of 114
State of Kerala and The Executive Engineer, K.S.T.P. Vs Thankachan Represented By Power of Attorney Alex. T.K Valuthundil
High Court Of Kerala · (2012) 03 KL CK 0141
Biju Thomas, Veliyaparambil House, Muttambalam P.O, Kottayam Vs K.S.R.T.C. and Others
High Court Of Kerala · (2012) 03 KL CK 0140
P.N. Shanmughan and Others Vs State of Kerala District Collector, Ernakulam, Corporation of Kochi and Corporation of Cochin, Ernakulam
High Court Of Kerala · (2012) 03 KL CK 0139
State of Kerala Vs Bindhu K.G.
High Court Of Kerala · (2012) 03 KL CK 0135
State of Kerala Vs Sreekumar Residing at ''Sreyas'', TC 21/460, Judge Road Karamana PO, Thiruvananthapuram 695002 and Others
High Court Of Kerala · (2012) 03 KL CK 0131
Ashokan, (Mentally Disabled), Rep. By His Wife, V.K. Ambili Vs Krishnan Nambiar, MRs. Shailaja K. Nambiar and United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0130
Sarojini Amma, Neena and Nandagopalan Vs Special Tahsildar(LA), Koyilandy. and Director, Department of Tourism, Portview, Thiruvananthapuram
High Court Of Kerala · (2012) 03 KL CK 0118
National Insurance Company Ltd. Vs Dhanya. B, Represented By Her Grand Father and Next Friend Sri. Padmanabha Prabhu (Now Attained Majority), P. Chennaswamy, M/s. Jyothimurugan Motor Works, Sankarai Road, Thiruchengode, Salem District. and. S. Ravikumar, T. Murungpetty, Thirayoor Taluk, Perumbattur District, Tamilnadu
High Court Of Kerala · (2012) 03 KL CK 0117
George Thomas, Vettikkattumalikayil, Chirakkadavu, Ponkunnam, Kottayam Vs State of Kerala and Chirakkadavu Grama Panchayath
High Court Of Kerala · (2012) 03 KL CK 0091
Jacob @ Jaimon Vs State of Kerala
High Court Of Kerala · (2012) 2 KarLJ 341 : (2012) 2 KLJ 341
Kunjumon @ Mohanan Vs State of Kerala
High Court Of Kerala · (2012) 2 KarLJ 432 : (2012) 2 KLJ 432
Dr. K. Jyothindra Kumar Vs State of Kerala and Others
High Court Of Kerala · (2012) 2 KarLJ 280 : (2012) 2 KLJ 280
P.M. Chacko Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 273 : (2012) 3 ILR (Ker) 54 : (2012) 2 KarLJ 382 : (2012) 2 KLJ 382
Pradeep and Raveendran Vs State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0101
Krishnankutty, rep. by his Next Friend and Wife Ajithakumari Vs Veena M.G.
High Court Of Kerala · AIR 2012 Ker 166 : (2012) 2 KLJ 227
Commissioner of Income Tax Vs Dr. T.M. Kuriachan
High Court Of Kerala · (2013) 256 CTR 318
Joshi Thomas Vs Union of India
High Court Of Kerala · AIR 2012 Ker 129 : (2012) 2 KarLJ 116 : (2012) 2 KLJ 116 : (2012) 2 KLT 96
Vinu P.S. Vs The District Police Chief Office of The Superintendent of Police, Malappuram District, Pin-676505, The Sub Inspector of Police, Valanchery Police Station, Malappuram District-676552, Razaq, residing at Nalakath House, Karipol, Rahat Nagar, Puthenathani, Valancherry, Malappuaram District-676552 and Bapputti Residing at Nalakath House, Karipol, Rahat Nagar, Puthenathani, Valancherry, Malappuaram District-676552
High Court Of Kerala · (2012) 03 KL CK 0146
Attukal Bhagavathy Temple Trust Vs Regional provident Fund Commissioner Employees'' provident Fund Organisation and Another
High Court Of Kerala · (2012) 135 FLR 679 : (2012) 3 LLJ 736 : (2012) LLR 541