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High Court Of Kerala judgments, 2012

2,273 judgments · page 92 of 114

High Courts12 Mar 2012

Honey Thankachan and Others Vs State of Kerala and Another

High Court Of Kerala · (2012) CriLJ 3111 : (2012) 3 Crimes 510 : (2012) 2 KarLJ 257 : (2012) 2 KLJ 257

Criminal Procedure Code, 1973 (CrPC) — Section 239Immoral Traffic (Prevention) Act, 1956 — Section 2(f), 3, 4, 6, 6(b)Information Technology Act, 2000 — Section 67
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High Courts09 Mar 2012

Jayasree Vs Vivekanandan

High Court Of Kerala · (2012) 2 KarLJ 295 : (2012) 2 KLJ 295

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, 151Hindu Marriage Act, 1955 — Section 24
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High Courts09 Mar 2012Dismissed

Babu Vs State of Kerala

High Court Of Kerala · (2012) 03 KL CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 313, 427Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 449, 458
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High Courts09 Mar 2012Dismissed

Mercy Joseph @ Mary Joseph Vs M.A. Devassy

High Court Of Kerala · (2012) 4 KLJ 809

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(2), Order 6 Rule 1, Order 6 Rule 2, Order 7 Rule 11, 105Kerala Court Fees and Suits Valuation Act, 1959 — Section 11, 12, 12(2), 12(4), 12(5)Suits Valuation Act, 1887 — Section 11
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