High Courts03 Aug 2012Dismissed
M.V. Paulose, Murithottathil, Mekkadampu, Muvattuppuzha Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 417, 468
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 44 of 114
High Courts03 Aug 2012
Balasubrahmanyan Vs CI of Police Tirur, Malappuram District. 676505, Sub Inspector of Police Valanchery, Malappuram District. 676505, Mohamed Hassan @ Amnas and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0182
High Courts03 Aug 2012
Muhammed Babu Vs Najeeb, Asma, Pathu and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2012
Mohammed Haneefa, Abdulla Kunhi and Sulaikha Vs State of Kerala and Aseena
High Court Of Kerala · (2012) 08 KL CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts03 Aug 2012Dismissed
Poulose Ouseph Vs Gangadharan Ayyappan and Others
High Court Of Kerala · (2012) 08 KL CK 0156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 91
High Courts03 Aug 2012
Kunjeen Musliar Vs Meppara Juma Masjid Committee and Meppara Juma Masjid Committee
High Court Of Kerala · (2012) 08 KL CK 0154
High Courts03 Aug 2012
Raveendran Nadar And Smitha Rani Vs Karthikeyan Nair, Girijakumari and Jitha K.Nair
High Court Of Kerala · (2012) 08 KL CK 0149
High Courts03 Aug 2012
C.K. Gangadharan Vs Sumathi and State of Kerala
High Court Of Kerala · (2012) 4 ILR (Ker) 156 : (2012) 3 KLJ 832 : (2012) 3 KLT 933
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xiv)
High Courts03 Aug 2012Allowed
Shinoj George Joseph Vs Hima George
High Court Of Kerala · AIR 2012 Ker 178
Divorce Act, 1869 — Section 10, 10(1)(x)
High Courts03 Aug 2012
C.V. Kuruvilla Vs K.K. Eappen Kurian, John Babu and The United India Insurance Company Limited
High Court Of Kerala · (2012) 08 KL CK 0082
High Courts03 Aug 2012Dismissed
K. Unnikrishnan Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts03 Aug 2012
Ranjitha Mary Vs The Special Tahsildar La No.1, Kiidc (Kinfra) Palakkad District and The Managing Director Kerala Industrial Infrastructure Development Corporation Vellayamabalam, Thiruvananthapuram District
High Court Of Kerala · (2012) 08 KL CK 0072
Land Acquisition Act, 1894 — Section 4(1)
High Courts03 Aug 2012Allowed
Kamalam Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0068
Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 23(2), 23(l)
High Courts03 Aug 2012Allowed
Padmavathy Amma Nair Vs State of Kerala, Gopakumar and Parameswaran Nair
High Court Of Kerala · (2012) 08 KL CK 0053
Penal Code, 1860 (IPC) — Section 34, 379
High Courts03 Aug 2012Dismissed
Dr. Harish BABU Maddineni Flat No. 108 Creative Sneha Apartments, Botanical Gardens, Kondapur, Hyderabad, Andhra Pradesh Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 57Penal Code, 1860 (IPC) — Section 34, 406, 418, 420Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 6
High Courts03 Aug 2012Dismissed
Sunil Raj Vs Circle Inspector of Police, Kottayam West Police Station, Kottayam, District 686001, Superintendent of Police, Kottayam 686001 and Vijayalakshmi B. Nair, Arackal ''Sri'', Vadakkenada, Thirunakkara Kottayam 686001
High Court Of Kerala · (2012) 08 KL CK 0042
High Courts03 Aug 2012
Paramanandan, Raja Bicycle Shop Vs Philip Ajoo and Others
High Court Of Kerala · (2012) 08 KL CK 0037
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Kerala Land Reforms Act, 1963 — Section 102, 103, 72
High Courts03 Aug 2012Dismissed
The Commissioner of Income Tax, Cochin Vs M/s. Harrisons Malayalam Financial Services Ltd., Cochin - 03
High Court Of Kerala · (2012) 210 TAXMAN 115
Income Tax Act, 1961 — Section 260A
High Courts03 Aug 2012Dismissed
M.G. Sreemon Vs State of Kerala and Shivan
High Court Of Kerala · (2012) 08 KL CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 341
High Courts02 Aug 2012
Ouseph Antony Vathappallylaya, Chempramkattu, Pallippuram Cherthala Vs State of Kerala and The Managing Director, K.S.I.D.C., Thiruvananthapuram
High Court Of Kerala · (2012) 08 KL CK 0235
Land Acquisition Act, 1894 — Section 28