High Courts06 Aug 2012
Anil Kumar Y Das, Rajamma, Sunil Kumar and Sanil Kumar Vs State of Kerala and Syamanthakom
High Court Of Kerala · (2012) 08 KL CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 43 of 114
High Courts06 Aug 2012Dismissed
Christabal Kamala Bhai Vs P. Ittoop and Sri. P.I. Babu
High Court Of Kerala · (2012) 08 KL CK 0137
High Courts06 Aug 2012
Sheik Muhideen S.N. Vs Palayam Muslim Juma-Ath and The Kerala State Wakf Board
High Court Of Kerala · (2012) 08 KL CK 0126
High Courts06 Aug 2012
State of Kerala Vs Swami Amrutha Chithanya @ Santoh Madhavan
High Court Of Kerala · (2012) 08 KL CK 0123
High Courts06 Aug 2012
Ibrahim Kutty Vs Jameela and The State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0122
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts06 Aug 2012
A. Mujeeb Rehman, TC 43/726, Shamz Manzil, Kallattumukku Kamaleswaram, Manacaud P.O. Thiruvananthapuram Vs V.S. Sulochan
High Court Of Kerala · (2012) 08 KL CK 0120
Kerala Municipalities Act, 1960 — Section 165
High Courts06 Aug 2012Dismissed
Omanakuttan Vs Somarajan and Gowri
High Court Of Kerala · (2012) 08 KL CK 0071
High Courts06 Aug 2012Dismissed
Parameswaran Achary Narayanan Achary Kutiyil Puthen Veedu, Kannimeltheri, Pattazhi Village And Kunjupennu Chellamma, Do. Do Vs Paremeswaran Achary Kunju Pillai Achari, Kuttiyil Puthen Veedu, Kannimeltheri, Pattazhi Village (Now Residing At Palamuttathu veedu, Meenamtheri P.O, Pattazhi Village, Pathanampuram Taluk and Nangeli Janaki, Do. Do
High Court Of Kerala · (2012) 08 KL CK 0033
Evidence Act, 1872 — Section 91, 92
High Courts06 Aug 2012Dismissed
B. Sreelatha Vs Gopakumari Amma Pillai and Others
High Court Of Kerala · (2012) 08 KL CK 0029
High Courts06 Aug 2012
Vilasachandran Vs The District Polce Chief, Kollam Rural, Kottarakkara P.O, Kollam - 691506 and Others
High Court Of Kerala · (2012) 08 KL CK 0013
High Courts06 Aug 2012Allowed
T.V. Patti Amma (Through P.A. Holder of T.V. Prabhakaran) Vs A. Raveendran and Others
High Court Of Kerala · (2012) 08 KL CK 0007
High Courts03 Aug 2012Dismissed
Chief Commissioner of Income Tax and Others Vs Dr. K.M. Mehaboob
High Court Of Kerala · (2012) 08 KL CK 0267
Income Tax Act, 1961 — Section 189(3), 220(2), 220(2A)
High Courts03 Aug 2012Allowed
CIT Vs Harrisons Malayalam Ltd.
High Court Of Kerala · (2012) 08 KL CK 0266
Income Tax Act, 1961 — Section 80AB, 80HHC
High Courts03 Aug 2012
Dandapani Gounder Vs Vijayan and The United India Insurance Company Limited
High Court Of Kerala · (2012) 08 KL CK 0239
High Courts03 Aug 2012Allowed
Mariamma, Elavankudy House, Kizhakke Angadi, Angamaly and Smt. Reena, Elavankudy House, Kizhakke Angadi, Angamaly Vs Varghese Nedungadan, Kizhakke Angadi, Angamali
High Court Of Kerala · (2012) 08 KL CK 0221
Evidence Act, 1872 — Section 42Workmens Compensation Act, 1923 — Section 10, 2(1)(d), 22(2)(b)
High Courts03 Aug 2012Allowed
Reghunathan @ Reghu Vs Wilson James, Sinimon @ Appoos and The Branch Manager, The United India Insurance CO.Ltd., T.B. Junction, Thodupuzha
High Court Of Kerala · (2012) 08 KL CK 0218
High Courts03 Aug 2012Allowed
Raju.M. K Vs Mr.T.K. Krishnankutty, Tholeth House, Marampilly.P.O, Perumbavoor, K.U. Surendran and The New India Assurance Co. Ltd, Branch Perumbavoor
High Court Of Kerala · (2012) 08 KL CK 0217
High Courts03 Aug 2012Dismissed
M.K. Rajamma Vs Kerala State Electricity Board, Thiruvananthapuram and T.G. Giridhar Babu
High Court Of Kerala · (2012) 08 KL CK 0208
High Courts03 Aug 2012
Annamma Chacko, Upparamkuzhiyil, Kattampak, Njeezhoor, Kottayam Vs The State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0200
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts03 Aug 2012
Vijayakumar and Udayakumar Vs Girija
High Court Of Kerala · (2012) 08 KL CK 0190
Succession Act, 1925 — Section 373(4)