High Courts07 Aug 2012
K.J. Santhoshji and Santhakumari K.J. Vs G. Nalinakshan and Others
High Court Of Kerala · (2012) 08 KL CK 0133
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 42 of 114
High Courts07 Aug 2012Dismissed
T.N. Mukundan Thadathil House, Veloopadam P.O., Thrissur Pin-680303 Vs District Collector Collectorate, Thrissur, Pin-680003 and Others
High Court Of Kerala · (2012) 08 KL CK 0132
Constitution of India, 1950 — Article 226
High Courts07 Aug 2012
Thomas T. Lukose Proprietor, Tom Industries, Rajagirivalley P.O. Kakkanad, Cochin-682039 Vs Fast Track Team Commercial Tax Department, 1st Circle, Kalamassery Cochin-682022, Commissioner of Commercial Taxes Public Office Building, Musium P.O. Thiruvananthapuram-695033, The Inspecting Assistant Commissioner Commercial Taxes, Civil Station, Kakkanad Cochin-682030 and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0131
Constitution of India, 1950 — Article 226
High Courts07 Aug 2012
Dr. Josco C. George Vs State of Kerala and Kerala University of Health and Allied Science (Kuhas)
High Court Of Kerala · (2012) 08 KL CK 0127
Constitution of India, 1950 — Article 30
High Courts07 Aug 2012Dismissed
Suresh Kumar, Chandramangalam Veedu, Njalbagom Muri Kaviyoor Village, Pathanamthitta District Vs Vijyakumari and Others
High Court Of Kerala · (2012) 08 KL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts07 Aug 2012
St. Joseph''s Hospital Trust Vs The Kerala University of Health Sciences and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0096
Constitution of India, 1950 — Article 14, 15(5), 154, 162, 19Kerala University Of Health Sciences Act, 2010 — Section 10, 10(k), 12(7), 14, 21
High Courts07 Aug 2012Allowed
The National Insurance Company Ltd., Kannur Vs M.V. Narayanan (Died)
High Court Of Kerala · (2012) 08 KL CK 0083
Motor Vehicles Act, 1988 — Section 2(13)
High Courts07 Aug 2012
M/s Aluminium Glassware Emporium and Another Vs Umanath Shenoy and Another
High Court Of Kerala · (2012) 4 ILR (Ker) 109
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iii), 18
High Courts07 Aug 2012
Saju Sasidharan Vs Dhanya and Another
High Court Of Kerala · AIR 2013 Ker 59 : (2013) 3 DMC 198 : (2012) 4 ILR (Ker) 121 : (2012) 4 KLJ 203 : (2013) 1 RCR(Civil) 479
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)Hindu Marriage Act, 1955 — Section 24
High Courts07 Aug 2012
Kumarakom Lime Shell Co-operative Society Ltd. Vs State of Kerala
High Court Of Kerala · (2012) 3 KLJ 690 : (2012) 3 KLT 696
Co-operative Societies Act, 1912 — Section 28A
High Courts07 Aug 2012
Aboobacker, Managing Partner, Star Constructions, Nettikkadu, Chelakulam Vengola P.O., Perumbavoor-683 554 Vs Santhosh K.V. Nair and The National Insurance CO.Ltd.
High Court Of Kerala · (2012) 08 KL CK 0054
Workmens Compensation Act, 1923 — Section 30, 4, 4A
High Courts07 Aug 2012Allowed
Shajahan @ Shajan Manappzhi Veetil, Udayathumbathil Bhagom Panangad Desom, Kumbalam Village and Antony @ Anto Vs State of Kerala Public Prosecutor, High Court of Kerala
High Court Of Kerala · (2012) 08 KL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 110, 111, 112Evidence Act, 1872 — Section 107, 116, 145, 155Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Aug 2012
Prasanna Vs The Superintendent of Police and Another
High Court Of Kerala · (2012) 3 KLJ 839
High Courts07 Aug 2012
Geethabai and Janaki Amma Kakkathodu Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0008
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts06 Aug 2012Disposed Off
Nirmalyam Residency Hotels Pvt. Ltd. Vs Alankode Grama Panchayat
High Court Of Kerala · (2013) 3 KLJ 41 : (2013) 2 KLT 902
Kerala Panchayat Raj Act, 1994 — Section 235, 235J, 235N, 235W, 235X
High Courts06 Aug 2012
Muhammed Abdulla Vs Asst. Collector, Air Customs, Airport, Thiruvananthapuram and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0223
Customs Act, 1962 — Section 132, 135(1)(i)
High Courts06 Aug 2012
Thrissur District Co-op. Bank Staff Association Vs Registrar of Co-op. Societies
High Court Of Kerala · (2012) 4 KLJ 709 : (2012) 4 KLT 631
Kerala Co-operative Societies Act, 1969 — Section 28, 68
High Courts06 Aug 2012Dismissed
Union of India Vs Parameswaran Pillai and Another
High Court Of Kerala · (2013) 2 ACC 371 : (2013) ACJ 635 : (2012) 4 KLJ 82
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3Railway Claims Tribunal Act, 1987 — Section 18, 18(1), 18(2), 28, 30
High Courts06 Aug 2012Dismissed
T.P. Abdul Rahim Vs M/s. Nicco Uco Alliance Credit Ltd. and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Aug 2012
Aluminium Glass Ware Emporium and Another Vs Umanath Shenoy and Another
High Court Of Kerala · (2012) 4 KLJ 352
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(iii), 18