High Courts14 Sept 2012Allowed

District Collector Vs Muhammed Kunhi

High Court Of Kerala · (2012) 4 KLT 360

Constitution of India, 1950 — Article 38, 39, 46Land Acquisition Act, 1894 — Section 11, 18, 18, 18(1), 19Limitation Act, 1963 — Section 5
High Courts13 Sept 2012Dismissed

Chellappan Vs State of Kerala

High Court Of Kerala · (2013) 2 KLJ 279

Criminal Procedure Code, 1973 (CrPC) — Section 232, 313Evidence Act, 1872 — Section 114, 3, 45, 45, 46, 46Penal Code, 1860 (IPC) — Section 300, 302, 376, 394, 397