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High Court Of Kerala judgments, 2012

2,273 judgments · page 25 of 114

High Courts01 Oct 2012

K. Rajan, Moundanam Challa, Pappanchalla, Muthalamada, Govindapuram P.O., Palakkad District Vs The Intelligence Officer (IB), Commercial Taxes, Mattancherry at Mini Civil Station Aluva. Pin - 683101, The Commercial Tax Officer, Chittur, Palakkad District. Pin - 678101, The Commissioner of Commercial Taxes, Commercial Taxes, Kerala, Vikas Bhavan P.O. Trivandrum. Pin - 695001 and The State of Kerala

High Court Of Kerala · (2012) 10 KL CK 0068

Kerala Value Added Tax Act, 2003 — Section 67
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High Courts01 Oct 2012Allowed

Varkey and Another Vs Chacko

High Court Of Kerala · (2013) 1 ILR (Ker) 82 : (2012) 4 KLJ 538

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 2 Rule 2(3), Order 8 Rule 6A, Order 8 Rule 6CEvidence Act, 1872 — Section 91, 92
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High Courts01 Oct 2012

Sainulabdeen Vs The Managing Director ICICI Bank Limited Registered Office Land Mark Race Course Circle Vadodara-390007, The Branch Manager, ICICI Bank Limited, TC 25/2491, Ist Floor M.G. Road, Pulimood Junction Thiruvananthapuram-695001, Authorized Officer, ICICI Bank Limited, TC 25/2491, Ist Floor M.G. Road, Pulimood Junction Thiruvananthapuram-695001 and Regional Manager, Reserve Bank of India, Kochi

High Court Of Kerala · (2012) 10 KL CK 0003

Constitution of India, 1950 — Article 226
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High Courts28 Sept 2012Allowed

James Vs District Collector

High Court Of Kerala · (2012) 4 KLJ 362 : (2012) 4 KLT 336

Census Act, 1948 — Section 15Constitution of India, 1950 — Article 243, 243(d), 243(e), 243B, 243CKerala Panchayat Raj Act, 1994 — Section 10, 10(3A), 4(1)
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High Courts25 Sept 2012Dismissed

Joseph Vs State of Kerala

High Court Of Kerala · (2013) CriLJ 749 : (2013) 1 Crimes 506 : (2012) 4 KLJ 436 : (2012) 4 KLT 322 : (2013) LLR 546 : (2013) 1 RCR(Criminal) 487

Criminal Procedure Code, 1973 (CrPC) — Section 161, 195(b)(i)Penal Code, 1860 (IPC) — Section 120B, 161, 167, 191, 193
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