High Courts13 Jul 2010
Sreedevi Vs State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0091
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 88 of 128
High Courts13 Jul 2010Allowed
Vincent Christopher Vs State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0048
High Courts13 Jul 2010Dismissed
HDFC Bank Limited Vs Assistant Commissioner (Assmt.) and Another
High Court Of Kerala · (2010) 36 VST 338
Kerala Value Added Tax Act, 2003 — Section 62(1), 94
High Courts13 Jul 2010
Kesavan Viswambharan Vs Nandi Granites Pvt. Ltd. and Sugunan, Chithirakailasam Kunnu
High Court Of Kerala · (2010) 07 KL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19Constitution of India, 1950 — Article 227
High Courts13 Jul 2010
Sunil Kumar S. Vs The Deputy Superintendent of Police, The Circle Inspector of Police, The Sub Inspector of Police and Vijayan
High Court Of Kerala · (2010) 07 KL CK 0028
Penal Code, 1860 (IPC) — Section 420
High Courts13 Jul 2010Dismissed
Manoj V.S. Vs Kerala Public Service Commission and The Secretary
High Court Of Kerala · (2010) 07 KL CK 0027
High Courts13 Jul 2010
Madanan T.V. Vs The Kerala Public Service Commission
High Court Of Kerala · (2010) 07 KL CK 0026
High Courts13 Jul 2010Dismissed
Girija Thankachi M., Head Nurse, Vasunthara Devi S., Head Nurse, Rumaisa S., Staff Nurse Gr. I and Shahina Salam, Staff Nurse Gr. II Vs The State of Kerala, The Director of Health Services and The Director of Medical Education
High Court Of Kerala · (2010) 07 KL CK 0025
Constitution of India, 1950 — Article 226
High Courts13 Jul 2010
Gopinathan, Kanakamma, Sajitha Priji and Rekha Prince Vs The State of Kerala, The Station House Officer, The Sub Inspector of Police and The Superintendent of Police
High Court Of Kerala · (2010) 07 KL CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 94Information Technology Act, 2000 — Section 66EPenal Code, 1860 (IPC) — Section 341, 506
High Courts13 Jul 2010Allowed
Shinu Paul Vs Circle Inspector of Police, Sub Inspector of Police and Joseph P.A.
High Court Of Kerala · (2010) 07 KL CK 0020
High Courts13 Jul 2010Dismissed
Sarojini @ Aleyamma Vs S. Ajayan Marammelil, Thankamma, S.I. of Police and DYSP
High Court Of Kerala · (2010) 07 KL CK 0019
High Courts13 Jul 2010
Thota Ganga Laxmi Vs Government of Andhra Pradesh
High Court Of Kerala · (2010) 07 KL CK 0010
Registration Act, 1908 — Section 69
High Courts13 Jul 2010Allowed
Elikutty Chacko @ Ammini Vs Faisal and Others
High Court Of Kerala · (2010) 07 KL CK 0008
High Courts12 Jul 2010
Shaiji Cherukkattil Vs Kerala Public Service Commission and Another
High Court Of Kerala · (2011) 1 KLJ 12
Constitution of India, 1950 — Article 14, 16, 16(4)Kerala State and Subordinate Services Rules, 1958 — Rule 10, 14, 17A, 17B, 17C
High Courts12 Jul 2010
Amina, Usman, Asiya and Fasila Vs The Deputy Superintendent of Police and Others
High Court Of Kerala · (2010) 07 KL CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 160Penal Code, 1860 (IPC) — Section 34, 498A
High Courts12 Jul 2010
Graceamma Thomas Vs The Commissioner of Police, Sreedevi, Saraswathy Amma and Komalam
High Court Of Kerala · (2010) 07 KL CK 0086
Constitution of India, 1950 — Article 226
High Courts12 Jul 2010Allowed
State of Kerala Vs Surendranathan Asari
High Court Of Kerala · (2010) 3 ILR (Ker) 491 : (2010) 3 KLT 747 : (2010) 6 SLR 318
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 6Constitution of India, 1950 — Article 309
High Courts12 Jul 2010Dismissed
Rajan Vs State of Kerala
High Court Of Kerala · (2010) 4 Crimes 416 : (2010) 3 ILR (Ker) 610 : (2010) 3 KLT 601
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Jul 2010
N.C. Mohammed Iqbal Vs A.K. Kamal and Others
High Court Of Kerala · (2010) 07 KL CK 0049
High Courts12 Jul 2010Dismissed
Shaiji Cherukkattil Vs K.P.S.C. and Another
High Court Of Kerala · (2011) 1 KLJ 12
Constitution of India, 1950 — Article 14, 16, 16(4)Kerala Public Service Commission Rules of Procedure, 1976 — Rule 40Kerala State and Subordinate Services Rules, 1958 — Rule 10, 14, 17A, 17B, 17C