High Courts19 Jul 2010Dismissed
Consolidated Engineering Enterprises Vs The Superintending Engineer PWD and Others
High Court Of Kerala · (2010) 2 KLJ 758
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 86 of 128
High Courts19 Jul 2010Dismissed
State of Kerala and Others Vs Lilly George and Others
High Court Of Kerala · (2010) 3 ILR (Ker) 764 : (2010) 3 KLJ 143 : (2010) 3 KLT 781 : (2010) 6 SLR 478
Income Tax Act, 1961 — Section 15, 192
High Courts19 Jul 2010Allowed
Sushama Vs District Collector
High Court Of Kerala · (2010) 3 ILR (Ker) 578 : (2010) 3 KLT 605
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 28A, 28A(1), 28A(3), 54
High Courts19 Jul 2010
Abid Vs Revenue Divisional Officer
High Court Of Kerala · AIR 2010 Ker 166 : (2010) 3 ILR (Ker) 448 : (2010) 3 KLT 419(1)
Kerala Stamp Act, 1959 — Section 2, 28A, 28A(1), 28A(3), 28A(4)
High Courts19 Jul 2010
T.V. Chandran and others Vs State of Kerala and another
High Court Of Kerala · (2010) 07 KL CK 0012
Companies Act, 1956 — Section 617
High Courts19 Jul 2010
M.G. Abdul Sathar Vs State of Kerala
High Court Of Kerala · (2011) 43 VST 65
Kerala Value Added Tax Act, 2003 — Section 6(1A), 63, 67(2), 72
High Courts16 Jul 2010Dismissed
Dr. P.N. Premachandran Vs State of Kerala
High Court Of Kerala · (2010) 07 KL CK 0220
High Courts16 Jul 2010Dismissed
Anoop. A. Vs Athira S. Babu and Others
High Court Of Kerala · (2010) 07 KL CK 0218
High Courts16 Jul 2010
Mohammed Kutty Haji and Others Vs State Election Commission and Others
High Court Of Kerala · (2010) 07 KL CK 0189
Delimitation Act, 1972 — Section 11(1)Kerala Panchayat Raj Act, 1994 — Section 10, 10(1), 10(2), 10(3), 10ARepresentation of the People Act, 1950 — Section 9(1)
High Courts16 Jul 2010
The Special Tahsildar (LA) Vs K.V. Arumughan and Others
High Court Of Kerala · (2010) 07 KL CK 0137
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts15 Jul 2010Dismissed
Mrs. Indira Vs K.P.V. Menon and Another
High Court Of Kerala · (2011) 130 FLR 602 : (2011) 2 ILR (Ker) 102 : (2011) 2 KLJ 126 : (2011) 2 KLT 37 : (2012) 1 RCR(Civil) 760
Mental Health Act, 1987 — Section 2(1), 50, 52, 53, 54
High Courts15 Jul 2010Allowed
Abdul Halim @ Halim Vs State
High Court Of Kerala · (2010) 2 KLJ 813
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 437, 437Penal Code, 1860 (IPC) — Section 120B, 124(A), 153(A), 34
High Courts15 Jul 2010Allowed
Suresh Vs State of Kerala
High Court Of Kerala · (2010) 07 KL CK 0035
Penal Code, 1860 (IPC) — Section 294, 307, 324
High Courts15 Jul 2010Allowed
Rasi @ Rajaswari and Others Vs State of Kerala
High Court Of Kerala · (2010) 07 KL CK 0034
Penal Code, 1860 (IPC) — Section 34, 379
High Courts15 Jul 2010
Sreekumaran Nair Vs Ponnuswami Chettiyar
High Court Of Kerala · (2010) 3 ILR (Ker) 434 : (2010) 3 KLT 444
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20, 5(1), 6, 6(1), 7
High Courts15 Jul 2010Dismissed
St. Peters and St. Pauls'' Syrian Orthodox Church and Another Vs K.S. Varghese and Others
High Court Of Kerala · (2010) 3 ILR (Ker) 426 : (2010) 2 KLJ 751
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)Court Fees and Suits Valuation Act, 1955 — Article 11(1), 11(2)
High Courts15 Jul 2010
Krishna Poduval Vs Travancore Devaswam Board and Others
High Court Of Kerala · (2010) 07 KL CK 0007
High Courts15 Jul 2010Dismissed
Kuruvila Vs Michael
High Court Of Kerala · (2011) 2 KLJ 188 : (2011) 2 KLT 125
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 90Limitation Act, 1963 — Article 127Transfer of Property Act, 1882 — Section 55(6)
High Courts14 Jul 2010
Shibu C.S. Vs The Branch Manager, Federal Bank Limited, Bhasurangan M.G., Manojkumar B and Preethy Chand
High Court Of Kerala · (2010) 07 KL CK 0217
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14
High Courts14 Jul 2010
M. Sadik Vs Government of Kerala, The Commissioner, The District Collector and The Tahsildar
High Court Of Kerala · (2010) 07 KL CK 0216