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High Court Of Kerala judgments, 2010

2,547 judgments · page 84 of 128

High Courts23 Jul 2010

Sunitha, K.K. Vs Ramesh, A.S.

High Court Of Kerala · AIR 2010 Ker 184 : (2011) 2 RCR(Civil) 177

Civil Procedure Code, 1908 (CPC) — Section 51, 58Contract Act, 1872 — Section 16(2)Evidence Act, 1872 — Section 111
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High Courts22 Jul 2010

Sreekala, K. Vs State of Kerala and Others

High Court Of Kerala · (2010) 07 KL CK 0186

Constitution of India, 1950 — Article 13(3), 154, 154(1), 161, 163General Clauses Act, 1897 — Section 3(29), 3(6)Kerala Municipalities Act, 1994 — Section 2, 3, 4, 4(1), 4(2)
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High Courts22 Jul 2010

Principal Secretary and Others Vs V.C. Jose

High Court Of Kerala · (2010) 07 KL CK 0184

Constitution of India, 1950 — Article 311Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 15, 16, 17, 18Kerala Service Rules, 1958 — Rule 54, 55, 56, 57, 58
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High Courts22 Jul 2010

Midland Traders Vs Miriam Elias

High Court Of Kerala · (2010) 4 KLT 17

Constitution of India, 1950 — Article 19, 19(1), 20(1), 31Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 2, 20, 5, 5(1), 5(2)
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High Courts22 Jul 2010

Abdul Kareem Vs Hashim

High Court Of Kerala · (2010) 3 KLT 667

Evidence Act, 1872 — Section 114Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(4), 20, 21
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High Courts22 Jul 2010

Jose Vs Mary Shiji

High Court Of Kerala · (2010) 3 ILR (Ker) 941 : (2010) 3 KLT 614 : (2011) 2 RCR(Civil) 161 : (2011) 2 RCR(Civil) 161

Civil Procedure Code, 1908 (CPC) — Section 96, 96(1)Divorce Act, 1869 — Section 10, 45, 55Family Courts Act, 1984 — Section 10, 19, 19(1), 19(3), 20
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High Courts21 Jul 2010Dismissed

Mohanan K. Vs Pottendavida Usman

High Court Of Kerala · (2010) 4 ILR (Ker) 193 : (2010) 2 KLJ 855 : (2010) 3 KLT 625

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(3), 11(4)(iii), 20
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High Courts21 Jul 2010

Moosa Vallikkadan Vs State of Kerala

High Court Of Kerala · (2010) 3 KLT 437 : (2011) 1 RCR(Criminal) 411 : (2011) 1 RCR(Criminal) 411

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 197(2), 197(3), 482Penal Code, 1860 (IPC) — Section 294, 302, 307, 323, 34
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